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Punjab-Haryana High Court

Gurjit Singh And Ors vs State Of Pb. And Ors on 10 August, 2018

Bench: Mahesh Grover, Shekher Dhawan

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                              RA-LP-16 of 2017
                                      in
                             LPA no. 93 of 2007
                         Date of Decision : 10.08.2018

Gurjit Singh and others


                                                           ....Appellant(s)
Versus

State of Punjab and others
                                                           ...Respondent(s)


CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
        HON'BLE MR JUSTICE DR. SHEKHER DHAWAN


Present :    Mr.Kanwaljit Singh, Sr. Advocate with
             Mr. P.K.Dwivedi, Advocate for the applicants


MAHESH GROVER, J.(ORAL)

Leaned counsel for the review applicants states that either the records from the revenue authorities be called or the matter be remitted back.

We are of the opinion that this is not a ground for review of our orders dated 8.3.2017.

Hence, instant review application is hereby dismissed.




                                                   (Mahesh Grover)
                                                     Judge


10.08.2018                                        (Shekher Dhawan)
rekha                                                 Judge

Whether speaking/reasoned                Yes/No
Whether reportable                       Yes/No




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