Punjab-Haryana High Court
Gurjit Singh And Ors vs State Of Pb. And Ors on 10 August, 2018
Bench: Mahesh Grover, Shekher Dhawan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RA-LP-16 of 2017
in
LPA no. 93 of 2007
Date of Decision : 10.08.2018
Gurjit Singh and others
....Appellant(s)
Versus
State of Punjab and others
...Respondent(s)
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
HON'BLE MR JUSTICE DR. SHEKHER DHAWAN
Present : Mr.Kanwaljit Singh, Sr. Advocate with
Mr. P.K.Dwivedi, Advocate for the applicants
MAHESH GROVER, J.(ORAL)
Leaned counsel for the review applicants states that either the records from the revenue authorities be called or the matter be remitted back.
We are of the opinion that this is not a ground for review of our orders dated 8.3.2017.
Hence, instant review application is hereby dismissed.
(Mahesh Grover)
Judge
10.08.2018 (Shekher Dhawan)
rekha Judge
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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