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State of Assam - Section

Section 10 in Mising Autonomous Council Act, 1995

10. Salaries, allowances and other emoluments.

(1)The Chief Executive Councilor and the Executive Councilors shall be whole time functionaries and shall be paid out of the General Council Fund such salaries and allowances as may be prescribed.
(2)The other term and conditions of service of the Chief Executive Councilor and the Executive Councilors shall be such as may be prescribed.