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Union of India - Section

Section 249 in Rules of Procedure and Conduct of Business in Lok Sabha

249. Report of proceedings.

- The Speaker may cause a report of the proceedings of a secret sitting to be issued in such manner as the Speaker thinks fit, but no other person present shall keep a note or record of any proceedings or decisions of a secret sitting, whether in part or full, or issue any report of, or purport to describe, such proceedings.