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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(3) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(3)Every lifting appliance (other than ship's derrick having more than one safe working load shall be fitted with effective means enabling the operator to determine the safe working load under each condition of use.