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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 5(iii) in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001

(iii)[ Officers borne on the cadre of TRAI and possessing requisite qualifications and experience for the posts of Secretary. Principal Advisor, Advisor and Joint Advisor shall also be eligible for consideration for appointment to these posts alongwith outside candidates for appointment on deputation, absorption or direct recruitment on die basis of combined evaluation of the candidate's performance in the interview and his/her qualifications/job experience by the Selection Committee.] [Inserted by Notification No. 5-4/2000-A&P(Vol.II), (No. 4 of 2008), dated 31.12.2008.]