Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 62 in The Court Of Wards Act, 1879 62. Sections 60 and 61 not apply in certain cases. - Repealed in Western Bengal, by Bengal Act 1 of 1906, and, in Eastern Bengal, by E.B. and A. Act 3 of 1907.
