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State of Uttar Pradesh - Section

Section 121 in U.P. Revenue Code (Amendment) Act, 2016

121. Amendment of Section 157.

- In Section 157 of the said Code, in Hindi version, for sub-section (2), the following sub-section shall be substituted, namely -^^2 blh izdkj] jkT; ljdkj] fdlh xzke ;k mlds Hkkx esa tgka ,slh foifRr vk;h gks] vlkeh }kjk xzke iapk;r dks ns; yxku ekQ dj ldrh gS ;k mls fdlh vof/k ds fy, LFkfxr dj ldrh gSA**