Bombay High Court
B N P Paribas vs Sterlite Optical Technologies Ltd. And ... on 12 September, 2018
Author: S. K. Shinde
Bench: K.K. Tated, S. K. Shinde
18.2286.15-wp.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.2286/2015
BNP Paribas ... Petitioner
V/s.
Sterlite Technologies Ltd. ... Respondent
Mr. Fredum Divitre, Senior Advocate with Dharmesh Jain I/b. Anil T.
Agarwal for the Petitioner
Ms. A. A. Mujawas h/f. Economic Laws Practice for Respondent No.1
CORAM: K.K. TATED &
S. K. SHINDE, JJ.
DATED : SEPTEMBER 12, 2018
P.C. :
Heard. The learned counsel for the Respondent No.1 submits that their arguing counsel is held up in some other court. At her request, Office is directed to place the matter at the bottom of admission board on 25.09.2018, for final hearing, at the stage of admission.
S.O. to 25.09.2018 (S. K. SHINDE, J.) (K. K. TATED, J.) Basavraj Gurappa Patil Basavraj G. Patil 1/1 Digitally signed by Basavraj Gurappa Patil Date: 2018.09.12 17:42:29 +0530