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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 6(1)(a) in The Telecom Unsolicited Commercial Communications Regulations, 2007

(a)the telephone number and Area code of each subscriber who makes a request to the Access Provider for not receiving the unsolicited commercial communication and whose name and other particulars have been entered in the Private Do Not Call List under regulation 5;