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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(f) in The Motor Vehicles (Driving) Regulations, 2017

(f)notwithstanding anything contained in clauses (a) to (d), a motor vehicle may take a left turn and proceed further after giving way to the traffic approaching the intersection from its right side and to the pedestrians and cyclists crossing the intersection on its left side unless a traffic control device or a road sign prohibits a left turn when the red light is on.