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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(ii) in The Vegetable Oil Products Control Order, 1947

(ii)a declaration in the following words "made from vegetable oils only" in a type size of not less than 12.5 mm. with names of individual oils contained therein in type size of not less than 3 mm.: