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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2)(a) in Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2011

(a)All rules made under this Act shall be published in the Tamil Nadu Government Gazette and unless they are expressed to come into force on a particular date, shall come into force on the date, on which they are so published.