Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Telangana - Subsection Section 74(1) in Telangana District Boards Act, 1955 (1)No member, officer or servant appointed or employed under this Act shall in any way be interested directly or indirectly in any contract made with a Board.
