Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 1 in The Tamil Nadu Police (Reform) Act, 2013 1. Short title and commencement. (1)This Act may be called the Tamil Nadu Police (Reforms) Act, 2013.(2)It shall be deemed to have come into force on the 11th day of September 2013.
