Section 10(2)(c) in West Bengal Thika Tenancy (Acquisition and Regulation) Rules, 2004

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

(c)the balance, if any, after deduction as aforesaid, shall be the annual net income for the purpose of sub-section (2) of section 7.

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