Himachal Pradesh High Court
Rattan Chand vs . Hpsfc on 14 September, 2023
Rattan CHand vs. HPSFC .
RSA No. 288 of 2007 14.09.2023 Present: Mr. Prashant Chauhan, Advocate, vice Mr.Ashok Sharma, Advocate, for the appellant.
Mr. Anjana Thakur, Advocate, vice Mr.Vijay K.Arora, Advocate, for the respondent.
of List the matter after two weeks, as prayed for. rt (Rakesh Kainthla) Judge September, 14, 2023 (pathania) ::: Downloaded on - 14/09/2023 20:38:11 :::CIS