Section 7(2)(j) in The Chemical Weapons Convention Act, 2000

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(j) in The Chemical Weapons Convention Act, 2000

(j)identify and oversee the closure and destruction of Chemical Weapons, Chemical Weapons Production Facilities, Old Chemical Weapons or Abandoned Chemical Weapons;

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Union of India - Subsection

Section 7(2)(j) in The Chemical Weapons Convention Act, 2000