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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3)(viii) in The Wealth-Tax Act, 1957

(viii)[ in relation to the Union territory of Chandigarh, the High Court of Punjab and Haryana.] [ Inserted by the Punjab Reorganisation and Delhi High Court (Adaptation of Laws on Union Subjects) Order, 1968 (w.r.e.f. 61.11.1966).]