Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 21 in Assam Ease of Doing Business Act, 2016

21. Delegation of Financial power.

- The delegation of Financial power of different authorities for making expenditure under this Act shall be as under :-
(a) Board of Governors Full power
(b) Executive Committee Upto Rs. 1 Cr.
(c) Chief Executive Officer level Upto Rs. 20 lakh.