Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 168] [Entire Act] Union of India - Section Section 8 in The Indian Succession Act, 1925 8. Domicile of origin of illegitimate child.— The domicile of origin of an illegitimate child is in the country in which, at the time of his birth, his mother was domiciled.
