Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(b) in RSWC Employees Pension Regulations, 1990 (b)"Board of Directors"-Board of Directors means the Board of Directors of the Corporation constituted under Section 20 of the Warehousing Corporation Act, 1962 (Central Act No. 58 of 1962).
