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[Cites 0, Cited by 0] [Section 103] [Entire Act]

Union of India - Subsection

Section 103(2) in The Electricity Act, 2003

(2)The Fund shall be applied for meeting–
(a)the salary, allowances and other remuneration of Chairperson, Members, Secretary, officers and other employees of the State Commission;
(b)the expenses of the State Commission in discharge of its functions under section 86;
(c)the expenses on objects and for purposes authorised by this Act.