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Madhya Pradesh High Court

Narendra Shrivastava vs Saurabh Bhatnagar on 1 October, 2019

1 THE HIGH COURT OF MADHYA PRADESH Gwalior, Dated:-01.10.2019 Due to paucity of time, the following matters, listed on Board today, could not be taken up. They be listed as detailed here-in-

below :-

SI. Cases as per motion hearing cause Returnable Date No. list Nos.
1 79 to 81, 83, 85 to 87, 89 to 95, 98, After four weeks.
100 to 110, 119 Interim order, if any passed earlier, shall continue till the next date of hearing.

Copy of this order be retained in each of the above cases.

(S.A. Dharmadhikari) Judge bj/-

BARKHA JHA 2019.10.0 1 17:01:13 +05'30'