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[Cites 0, Cited by 0] [Section 354(2)] [Section 354] [Entire Act]

State of Uttar Pradesh - Subsection

Section 354(2)(ii) in The U.P. Co-operative Societies Rules, 1968

(ii)when the liquidator determines under clause (b) of sub-section (2) of Section 74 that no contribution is payable by the party concerned; or