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[Cites 0, Cited by 0] [Section 365(1)] [Section 365] [Entire Act]

State of Tamilnadu - Subsection

Section 365(1)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)at any time by day or night if he has reason to believe that any offence is being committed against sections 361,362, 363 or 364.