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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 70(4) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(4)The Chief Accounts Officer shall advise the District Panchayat in matters of financial policy and shall be responsible for all matters relating to the accounts of the District Panchayat including preparation of annual accounts and the budget.