Bombay High Court
The Administrator Of Comunidades South ... vs Maria Fatima Ditosa Josefa Rodrigues ... on 7 August, 2025
MCA 124 of 2025
Jose
IN THE HIGH COURT OF BOMBAY AT GOA
MISC.CIVIL APPLICATION NO.124 OF 2025
IN
WRIT PETITION NO.523 OF 2024
THE ADMINISTRATOR OF COMUNIDADES
SOUTH ZONE ... APPLICANT
Versus
MARIA FATIMA DITOSA JOSEFA
RODRIGUES AND ANR ... RESPONDENTS
Mr. Shivdatt P. Munj, Additional Government Advocate for the
Applicant.
CORAM:- VALMIKI MENEZES, J.
DATED :- 7th August, 2025 P.C.:
1. The matter pertains to the work of the Division Bench. Registry to place it before the appropriate Bench.
VALMIKI MENEZES, J. Page 1 of 1 7th August, 2025 ::: Uploaded on - 07/08/2025 ::: Downloaded on - 07/08/2025 22:04:56 :::