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State of Tamilnadu - Section
Section 6 in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982
6. Fees.
- The fees to be paid for the grant or renewal of a licence shall be as specified in the Table below:-Table| If the number of employees proposed to beemployed on any day during the year for which the licence isrequired or renewed - | Licence fee for each financial year financialyear (Rs.) |
| (a) does not exceed 10 | 10 |
| (b) exceeds 10 but does not exceed 20 | 20 |
| (c) exceeds 20 but does not exceed 50 | 50 |
| (d) exceeds 50 but does not exceed 100 | 100 |
| (e) exceeds 100 but does not exceed 250 | 250 |
| (f) above 250 | 500 |