Section 5(2)(iii) in The Tamil Nadu Abolition of Posts of Part-Time Village Officers Act, 1981

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

(iii)an amount equal to one-twelfth of the consolidated annual Travelling Allowance for the year ending with the 31st March 1980;

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