Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2)(d) in The Merchant Shipping (Fire Appliances) Rules, 1969

(d)Portable fire extinguishers of other types provided in compliance with these rules shall be of not less than the fire extinguishing equivalent of 9 litres fluid fire extinguisher.