Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 55 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 55. Time for taking up motion. - If the leave is granted, the motion shall be taken up on the same day at such time as the Speaker may decide.
