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Calcutta High Court

M.A. Properties Pvt. Ltd vs Cmc on 9 January, 2020

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-72
                                    ORDER SHEET
                                   GA 4389 OF 1999
                                         WITH
                                  WP 1915 OF 1995
                          IN THE HIGH COURT AT CALCUTTA
                            Constitutional Writ Jurisdiction
                                    ORIGINAL SIDE


                              M.A. PROPERTIES PVT. LTD.
                                       Versus
                                        CMC


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9TH January, 2020.

The Court : It appears that the writ petition has been disposed on 16th May, 2002. The connected interlocutory application being GA No. 4389 of 1999 is accordingly infructuous and is dismissed. Interim orders, if any, stand automatically vacated.

The Department is directed to ensure that the records are corrected.

(RAVI KRISHAN KAPUR, J.) Sbghosh