Calcutta High Court
M.A. Properties Pvt. Ltd vs Cmc on 9 January, 2020
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-72
ORDER SHEET
GA 4389 OF 1999
WITH
WP 1915 OF 1995
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M.A. PROPERTIES PVT. LTD.
Versus
CMC
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 9TH January, 2020.
The Court : It appears that the writ petition has been disposed on 16th May, 2002. The connected interlocutory application being GA No. 4389 of 1999 is accordingly infructuous and is dismissed. Interim orders, if any, stand automatically vacated.
The Department is directed to ensure that the records are corrected.
(RAVI KRISHAN KAPUR, J.) Sbghosh