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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(3)There shall be vending zones in every municipality consisting of one or more wards for mobile vendors, who ,may carry out vending activities in designated areas by moving from one place to another for vending their goods and services.