Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Himachal Pradesh - Subsection Section 16(3) in Himachal Pradesh Shops and Commercial Establishments Act, 1969 (3)The wages of every person employed shall be paid before the expiry of the seventh day form the date on which the wages became due.
