Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 47]

Calcutta High Court (Appellete Side)

Rabin Kumar Mandal vs The State Of West Bengal & Ors on 3 March, 2014

Author: Debasish Kargupta

Bench: Debasish Kargupta

                                                    1


03.03.2014. 
  srm 
                                      W.P. No. 3751 (W) of 2014 

                                       Rabin Kumar Mandal 

                                                Versus 

                                 The State of West Bengal & Ors. 

                                                     
                
                      Mr. Sudipta Dasgupta 
                      Mr. Bikram Banerjee           ... For the Petitioner. 
                       
                      Mr. Bimal Chatterjee 
                      Mr. Abhijit Gangopadhyay 
                      Mr. Kanak Kiran Bandyopadhyay   ... For the SSC. 
                       
                      Mr. Asha Gourisaria Gutgutia  ... For the NCTE. 
                
                      This  writ  application  is  filed  by  the  petitioner  assailing 

               the clause 2(a) of the "Public Notice" issued by the respondent‐

School  Service  Commission  under  Memo  No.  209/5277/CSCC/ESTT/2014  dated  January  29,  2014.  By  virtue  of  the  above  Notice,  applications  are  invited  from  the  eligible  candidates  to  appear  in  the  "Teachers'  Eligibility  Test"  for  appointment of teachers of classes V to VIII of Non‐Government  Aided  Educational  Institutions  in  the  State  of  West  Bengal.  According  to  the  clause  under  reference  only  pass  graduate  teachers  for  classes  V  to  VIII  of  the  above  Institutions  will  be  selected  through  "Teachers  Eligibility  Test"  as  per  selection  procedure as stated in the "Brochure". 

  It is submitted on behalf of the petitioner that he possess  Diploma  in  Tailoring  which  is  equivalent  to  the  qualification  2 prescribed  in  Table  5  (as  amended)  of  the  West  Bengal  School  Service  Commission  (Selection  of  Persons  for  Appointment  to  the  Post  of  Teachers)  Rules,  2007  (hereinafter  referred  to  as  the  said  Rules,  2007).  In  view  of  clause  (b)  of  paragraph  5  of  Notification  No.F61‐1/2011/NCTE  (N&S)  dated  July  29,  2011  issued  by  the  National  Council  for  Teachers  Education  the  candidature for the post of Assistant Teacher of Work Education  is  to  be  considered  in  accordance  with  the  provisions  of  the  existing  eligibility  norms  prescribed  by  the  State  Governments  and other school managements till such time NCTC lays down  the minimum qualifications in respect of such teachers. It is also  submitted  on  behalf  of  the  petitioner  that  in  view  of  the  above  provisions, the eligible candidates are not required to appear in  the Teachers' Eligibility Test for the post of Assistant Teachers of  Work  Education  for  classes  V  to  VIII  of  the  Non‐Government  Aided Educational Institutions in the State of West Bengal. 

The  provisions  of  clause  (b)  of  paragraph  5  of  the  Notification  dated  July  29,  2011  of  the  National  Council  for  Teachers Education are set out below: 

  "5(a)....................           
  (b)  The  minimum  qualification  norms  referred  to  in  this Notification apply to teachers of Languages, Social  Studies,  Mathematics,  Science,  etc.  In  respect  of  teachers  for  Physical  Education,  the  minimum  qualification  norms  for  Physical  Education  teachers  referred  to  in  NCTE  Regulation  dated  3rd  November,  2001  (as  amended  from  time  to  time)  shall  be  applicable.  For  teachers  of  Art  Education,  Craft  Education,  Home  Science,  Work  Education  etc.  the  existing  eligibility  norms  prescribed  by  the  State  3 Government  and  other  school  managements  shall  be  applicable  till  such  time  the  NCTE  lays  down  the  minimum qualifications in respect of such teachers." 
 

(Emphasis supplied)    The provisions of Table 5 (as amended) of the said Rules,  2007 are quoted below: 

"TABLE 5  [Manner  of  evaluation  of  academic  qualification  including  professional  qualification  for  selection  of  Assistant  Teacher  in  Work Education in Junior High/High/Higher Secondary School]    Sl.  Examinations Passed  Awarded Marks  No.    Full  60%  50%  Below  Marks  and  and  50%  30  above  abo ve  but  belo w  60%  1  School  Final  or  5  5  4  2  Madhyamik  or  its  equivalent    2  HS(+  2Stage)/Pre‐ 5  5   4  2  University/Intermediat e/University  Entrance  or its equivalent    Or  Old  HS  in  lieu  of  10  10  8  4  For  School  1  Final/Madhyamik  or  and  its  equivalent  and  HS  2  (+  2  Stage)/  Pre‐ University/  intermediate/  4 University  Entrance  or  its equivalent      3  Bachelor's  degree  in  14  14  12  10  General  Stream  in  Arts/  Science/  Commerce  as  regular/  external/  Private  candidate  or  through  distance  mode  of  education/  correspondence  Courese  with  P.G.B.T.  or  Work  Education  as  a  subject  in  B.Ed.  in  regular  Course  from  a  Teachers'  Training  Institution  duly  recognized  by  the  NCTE  in  the  relevant  academic session, or      Bachelor's  degree  in  14  14  12  10  General  Stream  in  Arts/  Science/  Commerce  as  regular/  external/  Private  candidate  or  through  distance  mode  of  education/  correspondence  Course  with  degree/  diploma in Art & Craft  from  any  UGC  recognized  University/  any  UGC  recognized  educational  Institution  affiliated  to  any  University, or  5      Bachelor's  degree  in  14  14  12  10  General  Stream  in  Arts/  Science/  Commerce  as  regular/  external/  Private  candidate  or  through  distance  mode  of  education/  correspondence  Course  with  certificate  in  tailoring  and  needle  work  (at  least  2  year  course)  from  any  Institution  duly  recognized  by  any  UGC  revognized  University/  from  any  UGC  recognized  University  or,  Bachelor's  degree  in  General  Stream  in  Arts/  Science/  Commerce  as  regular/  external/  private  candidate  or  through  distance  mode  of  education/  correspondence  course  with  degree/  diploma  in  Work  Education  curricula  awarded  by  any  University  or  any  Department  of  the  State Govt., or        Bachelor's  degree  in  14  14  12  10  Home  Science  or  Agriculture  from  any  6 UGC  recognized  University, or      Bachelor's  degree  in  14  14  12  10  Arts/  Science/  Commerce  with  Computer  Science/  Computer  Application  as  a  subject  of  at  least  300  marks  from  any  UGC  recognized  University, or      Bachelor's  degree  in  14  14  12  10  Visual  Art  or  Performing  Art  from  any  UGC  recognized  University  or  Computer  Science/  information  Technology/  Software  System    4  Degree  or  Diploma  in  6  [50% and  [Belo Teacher's  Training  above]  w  (BT/E.Ed/PGBT/PGT  6  55%]  or  its  equivalent)  in  5  regular  course  or  through  Distance  Jmode  of  Education/  Correspondence  Course  from  a  Teachers'  Training  Institution  duly  recognized  by  the  NCTE/RCI  in  the  relevant  academic  session    7   It  is  submitted  by  the  learned  Advocate  General,  West  Bengal,  appearing  on  behalf  of  the  respondent‐School  Service  Commission  that  the  eligibility  criteria  for  participation  in  the  selection  process  for  the  post  of  Assistant  Teachers  in  Work  Education  has  been  prescribed  in  Table  5  (as  amended)  of  the  said Rules, 2007. According to him, the above candidates are not  required to participate in the "Teachers' Eligibility Test". 

The  above  submissions  made  by  the  learned  Advocate  General,  West  Bengal  are  adopted  by  Mrs.  Asha  Gourisaria  Gutgutia, learned Advocate appearing for the National Council  for  Teachers  Education.  According  to  Mrs.  Gutgutia,  National  Council  for  Teachers'  Education  has  not  yet  prescribed  the  minimum  qualification  for  appointment  of  the  above  teachers  for Work Education. 

  Having  heard  the  learned  Counsel  appearing  for  the  respective  parties  as  also  after  considering  the  provisions  of  Table  5  (as  amended)  of  the  said  Rules,  2007,  I  find  that  the  conditions prescribed in clause (a) of Paragraph 2 of the Public  Notice issued under Memo No.209/5277/CSSC/ESTT/2014 dated  January  29,  2014  are  not  applicable  for  participation  in  the  selection process under reference for appointment of teachers in  Work  Education  for  classes  V  to  VIII  of  the  Non‐Government  Aided  Educational  Institutions  in  the  State  of  West  Bengal.  Therefore,  the  provisions  of  clause  (a)  of  paragraph  2  of  the  above Public Notice dated January 29, 2014 are quashed and set  aside  so  far  as  the  candidates  for  the  post  of  Teachers  in  Work  Education  for  classes  V  to  VIII  of  the  Non‐Government  Aided  8 Educational  Institutions  in  the  State  of  West  Bengal  are  concerned. 

  I  make  it  clear  that  the  eligible  candidates  for  appointment  to  the  post  of  Assistant  Teachers  in  Work  Education  for  classes  V  to  VIII  of  Non‐Government  Aided  Educational  Institutions  in  the  State  of  West  Bengal  are  not  under obligation to participate in the "Teachers' Eligibility Test" 

in connection with the selection process which has been initiated  by  the  respondent‐School  Service  Commission  by  the  above  Public Notice dated January 29, 2014. 
  The writ petition, is, thus, disposed of. 
   However, there will be no order as to costs. 
   Urgent  photostat  certified  copy  of  this  order,  if  applied  for, be supplied to the parties, on priority basis. 
 
 ( Debasish Kar Gupta, J. )