Bombay High Court
Maharashtra Academy Of Engineering And ... vs Special District Social Welfare ... on 17 December, 2019
Bench: S.C. Dharmadhikari, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1899 OF 2017
Maharashtra Academy Of Engineering And ....Petitioner
Educational Research, Pune
V/S
Special District Social Welfare Officer Pune And ....Respondent
Ors.
CORAM : S.C. DHARMADHIKARI &
R. I. CHAGLA, JJ
DATE : 17th December, 2019
P.C. :
Due to paucity of time the matter is adjourned to 28/01/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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