Supreme Court - Daily Orders
Bharat Sanchar Nigam Limited vs Naveen Sharma on 14 September, 2018
ITEM NO.37 REGISTRAR COURT. 1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 6826-6827/2017
BHARAT SANCHAR NIGAM LIMITED & ANR. Appellant(s)
VERSUS
NAVEEN SHARMA & ORS. Respondent(s)
Date : 14-09-2018 These appeals were called on for hearing today.
For Appellant(s)
Mr. Chiranjeev Johri, Adv.
Mr. Pradeep Kumar Mathur, AOR
For Respondent(s)
Dr. Krishan Singh Chauhan, AOR
UPON hearing the counsel the Court made the following
O R D E R
C.A. No.6826/2017
Service is complete on respondent Nos.1 to 3 but none has entered appearance.
C.A. No.6827/2017
Service is complete on respondent Nos.1, 3 and 4 but none has entered appearance.
Respondent No.2 has not filed counter affidavit, despite last Signature Not Verified and final opportunity having been granted. Further Digitally signed by VINOD KUMAR TIWARI Date: 2018.09.17 16:39:46 IST opportunity is declined.
Reason:Item No.37 -2- Service is complete on respondent No.5. Four weeks' time, as last opportunity, is granted to the Ld. Counsel for respondent No.5 for filing vakalatnama and counter affidavit.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks as further opportunity to file counter affidavit stands declined.
KAPIL MEHTA Registrar 14.9.2018 rd