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Supreme Court - Daily Orders

Bharat Sanchar Nigam Limited vs Naveen Sharma on 14 September, 2018

     ITEM NO.37                            REGISTRAR COURT. 1                     SECTION IV

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Civil Appeal                 No(s).    6826-6827/2017


     BHARAT SANCHAR NIGAM LIMITED                    & ANR.                  Appellant(s)

                                                       VERSUS

     NAVEEN SHARMA                 & ORS.                                    Respondent(s)


     Date : 14-09-2018 These appeals were called on for hearing today.



     For Appellant(s)
                                         Mr. Chiranjeev Johri, Adv.
                                         Mr. Pradeep Kumar Mathur, AOR

     For Respondent(s)
                                         Dr.   Krishan Singh Chauhan, AOR



                               UPON hearing the counsel the Court made the following
                                                  O R D E R
C.A. No.6826/2017

Service is complete on respondent Nos.1 to 3 but none has entered appearance.

C.A. No.6827/2017

Service is complete on respondent Nos.1, 3 and 4 but none has entered appearance.

Respondent No.2 has not filed counter affidavit, despite last Signature Not Verified and final opportunity having been granted. Further Digitally signed by VINOD KUMAR TIWARI Date: 2018.09.17 16:39:46 IST opportunity is declined.

Reason:

Item No.37 -2- Service is complete on respondent No.5. Four weeks' time, as last opportunity, is granted to the Ld. Counsel for respondent No.5 for filing vakalatnama and counter affidavit.

Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks as further opportunity to file counter affidavit stands declined.

KAPIL MEHTA Registrar 14.9.2018 rd