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State of Bihar - Section

Section 2 in Bihar Special Survey and Settlement Rules, 2012

2. Definitions.

- In these rules, unless there is something repugnant in the subject or context, definitions of words given in Section-2 of Bihar Special Survey and Settlement Act, 2011 (Bihar Act 24, 2011) shall apply to the Bihar Special Survey and Settlement Rules, 2012.Chapter - II Notification and Proclamation