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Punjab-Haryana High Court

Saroj Devi Wife Of Rohtash Resident Of ... vs State Of Haryana And Another on 9 June, 2009

Author: Augustine George Masih

Bench: Augustine George Masih

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                 Criminal Misc. No. M-16148 of 2009 (O/M).
                                      Date of Decision : June 09, 2009.

Saroj Devi wife of Rohtash resident of Village Rai Malikpur,
District Mohindergarh.                                    ...... Petitioner.
(Presently confined at District Jail Narnaul).

                                    Versus.

State of Haryana and another.                              ..... Respondents.

CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH.

Present:-    Mr. Sandeep Kumar Yadav(R), Advocate,
             for the petitioner.

AUGUSTINE GEORGE MASIH, J. (ORAL).

Counsel for the petitioner prays for withdrawal of the present petition with permission to file a fresh one for the same cause of action.

Dismissed as withdrawn with liberty aforesaid.

(AUGUSTINE GEORGE MASIH) JUDGE June 09, 2009.

sjks.