Section 7(1)(b) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(b)The following proofs may be accepted as authentic, in order of preference-

(i)Date of birth, given to the Secondary School Certificate;

(ii)Date of birth, given in the Municipal Birth Certificate;

(iii)Date of birth, given in the Horoscope, provided it was prepared soon after the date of birth stated by the employee.

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