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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(1) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(1)A vacancy arising in any managing committee, either due to disqualification under sub-section (2) or (3) of section 17 or due to death or resignation or any other reason, such vacancy shall be filled up, by nomination, till the vacancy is" filled up by election under sub-section (2), in the following manner:-
(a)A vacancy in the Water Users Association shall be filled by the managing committee of the Distributory Committee, in such manner as may be prescribed;
(b)A vacancy in the Distributory Committee shall be filled by the managing committee of the Project Committee, in such manner as may be prescribed; and
(c)a vacancy in the Project Committee shall be filled by the Apex Committee, in such manner as may be prescribed.