Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Intas Pharmaceuticals Limited ... vs Commissioner Of Income Tax Ii on 18 August, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.31                                COURT NO.9                SECTION III

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

     Petitions for Special Leave to Appeal (C) Nos.19176-19178/2017

     (Arising out of impugned final judgment and order dated 17-03-2017
     in TA No.1155-1157/2014 passed by the High Court Of Gujarat At
     Ahmedabad)

     INTAS PHARMACEUTICALS LIMITED
     THROUGH ITS AUTHORISED SIGNATORY
     MR. C.K. YAGNIK                                                    Petitioner(s)

                                                      VERSUS

     COMMISSIONER OF INCOME TAX II                                          Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 18-08-2017 These petitions were called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE R.K. AGRAWAL
                              HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                  Mr.   Arvind P. Dattar, Sr. Adv.
                                        Mr.   Tarun Gulati, Adv.
                                        Mr.   Parth Contractor, Adv.
                                        Mr.   Kishore Kunal, AOR
                                        Mr.   Shashi Mathews, Adv.
                                        Mr.   Manish Rastogi, Adv.
                         `              Mr.   Pranav Bansal, Adv.
                                        Mr.   Prashant K. Tahiliani, Adv.

     For Respondent(s)                  Mr. A.N.S. Nadkarni, ASG
                                        Mr. Nisha Bagchi, Adv.
                                        Mr. Debashish Bharukha, Adv.
                                        Mrs. Anil Katiyar, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice.

Tag with SLP (C) No.7091/2006.

(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER