Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in Agricultural And Processed Food Products Export Development Authority Act, 1985 6. Chairman to be chief executive.- The Chairman shall be the chief executive of the Authority and shall exercise such powers and perform such duties as may be prescribed.
