Dinesh Gupta And Others vs Bechu Singh And Anr on 9 July, 2020

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Delhi High Court - Orders

Dinesh Gupta And Others vs Bechu Singh And Anr on 9 July, 2020

Bench: C. Hari Shankar

$~3 (original)
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     ARB.A. 5/2020 & I.As.4389-4392/2020

      DINESH GUPTA AND OTHERS             ..... Appellants
                   Through: Mr. Rajiv Nayar and Mr. Ravi
                            Gupta, Sr. Advs. with Mr. Rishi
                            Agrawala, Ms. Niyati Kohli,
                            Mr. Pranjit Bhattacharya and
                            Ms. Megha Bengani, Advs.

                         versus


      BECHU SINGH AND ANR.                          .... Defendants
                   Through:            Mr. Prashant Mehta and
                                       Mr. Arush Kumar, Advs.

      CORAM
      HON'BLE MR. JUSTICE C. HARI SHANKAR

                         ORDER

% 09.07.2020 (video-conferencing) ARB.A. 5/2020 & I.As.4389-4392/2020

1. Learned counsel for the respondent is at liberty to place on record any documents, as he may so choose to bring on record under cover of an appropriate index after service of an advance copy on the opposite party by way of email.

2. Learned Counsel for the parties are also requested to file a short note of their submissions not exceeding 5 pages at least 24 hours in advance of the next date of hearing.

Arb.A.5/2020 Page 1 of 2

3. Renotify on 24th July, 2020.

C. HARI SHANKAR, J JULY 09, 2020/kr Arb.A.5/2020 Page 2 of 2

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Delhi High Court - Orders