Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(n) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(n)to promote efficient utilisation and conservation of electricity, reduction of wastes and losses in the use of electricity;