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[Cites 0, Cited by 0] [Section 243C(3)] [Section 243C] [Entire Act]

State of Rajasthan - Subsection

Section 243C(3)(c) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(c)of the members of the House of the People and the members of the Legislative Assembly of the State representing constituencies which comprise wholly or partly a Panchayat area at a level other than the village level, in such panchayat;