Section 227 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
227. Inspection of works and institutions by Government officers.
- A work, or institution, constructed or maintained in whole or part, at the expense of a Zila Panchayat, and all registered, books, accounts or documents relating thereto shall at all times be opened to inspection by such officers as the State Government appoints in this behalf.
