Delhi High Court - Orders
M/S Pyramid Infratech Private Limited vs Union Of India & Ors on 1 May, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~71 to 167
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10999/2018
M/S PYRAMID INFRATECH PRIVATE LIMITED ..... Petitioner
Through: Mr.Abhishek A Rastogi (through
VC), Ms. Pooja M. Rastogi, Ms.
Meenal Songire, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Pratima N. Lakra, CGSC with
Ms.Stuti Aggarwal, Ms.Kashish
G.Baweja and Mr.Chandan Prajapati,
Advocates for UOI.
Mr. Vinod Diwakar, CGSC with
Mr. Olson Nair, Advocate for UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Mr. Aditya Singla, SSC with Ms.
Charu Sharma, Advocate for R-4.
72
+ W.P.(C) 12647/2018
LIFESTYLE INTERNATIONAL PVT. LTD. ..... Petitioner
Through: Mr. Tarun Gulati, Sr. Advocate with
Mr.Sparsh Bhargava with Ms.Ishita
Farsaiya and Ms. Vanshika Taneja,
Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Anurag Ahluwalia, CGSC for
UOI.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
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and DGAP.
73
+ W.P.(C) 13194/2018
SHARMA TRADING COMPANY ..... Petitioner
Through: Mr. Naresh Thacker, Mr. Kumar
Visalaksh, Mr. Udit Jain, Mr. Arihant
Tater, Mr. Saurabh Dugar and
Mr. Ajitesh Dayal Singh, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia, CGSC for
UOI.
Ms. Aakanksha Kaul, Advocate
Mr.Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Sejal Aneja, Advocates
for NAA/DGAP.
74
+ W.P.(C) 378/2019
HINDUSTAN UNILEVER LIMITED ..... Petitioner
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava and Ms.Nandita Chauhan
Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikrant N. Goyal, Advocate with
Ms. Anushka Jaiswal, Advocates for
UOI.
Mr.Harish Vaidyanathan Shankar,
CGSC with Mr.Srish Kumar Mishra,
Mr.Sagar Mehlawat and
Mr.Alexander Mathai Paikaday,
Advocates.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
75
+ W.P.(C) 1418/2019 & CM APPL. No.6501/2019
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:11
M/S J.P. & SONS THROUGH: SHRI ANKIT KHANDELWAL,
PROPRIETOR ..... Petitioner
Through: Mr.Ajay Bhargava, Ms.Vanita
Bhargava, Mr.Aseem Chaturvedi and
Mr.Sahil Siddiqui, Advs.
Versus
NATIONAL ANTI- PROFITEERING AUTHORITY THROUGH:
ITS SECRETARY & ORS. ..... Respondents
Through: Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
Mr. Kamal Sawhney,, Mr. Deepak
Thackur, Ms. Aakansha Wadhwani,
Advocates for R-4.
76
+ W.P.(C) 1655/2019
M/S EXCEL RASAYAN PRIVATE LIMITED ..... Petitioner
Through: Mr.Abhishek A Rastogi (through
VC), Ms. Pooja M. Rastogi, Ms.
Meenal Songire, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC with Ms.
Astu Khandelwal, Advocates for
UOI.
Ms.Akanksha Kaul, Advocate with
Ms. Versha Singh Advs for UOI.
Mr.Gyanendra Singh, Advocate.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
77
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
+ W.P.(C) 2347/2019
JUBILANT FOODWORKS LTD. & ANR. ..... Petitioners
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC with Ms.
Astu Khandelwal, Mr.Taha Yasin,
Mr.Ali Khan and Mr.Yasharth
Shukla, Advocates for UOI.
Mr.Bhagvan Swarup Shukla, CGSC
with Mr.R.R.Mishra, Advocate for
UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
78
+ W.P.(C) 4213/2019
ABBOTT HEALTHCARE PRIVATE LIMITED
& ANR. ..... Petitioners
Through: Mr. Ajay Bhargava, Ms. Vanita
Bhargava and Ms.Nandita Chauhan
Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC
with Mr. Abhinav Bhardwaj and
Mr.K.Manaswini, Advocates for R-1.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
79
+ W.P.(C) 5558/2019 & CM APPL.No.24368/2019
UNICHARM INDIA PVT. LTD. ..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
Through: Mr.Rupender Sinhmar, Mr.Prahlad
Singh, Mr.K. Gurumurthy, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC with Ms.
Astu Khandelwal, Mr.Taha Yasin,
Mr.Ali Khan and Mr.Yasharth
Shukla, Advocates for UOI.
Mr. Anurag Ahluwalia, CGSC for
UOI.
Mr.Farman Ali with Ms.Usha Jamnal
and Mr.Krishan Kumar, Advocates
for R-2 & 3.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
80
+ W.P.(C) 7743/2019
RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr. R. Jawahar Lal, Mr. Siddharth
Bawa Mr. Anuj Garg, Advocates.
Versus
UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
..... Respondents
Through: Mr.Asheesh Jain, CGSC with
Mr. Gaurav Kumar Advocate for R-1
Mr. Bhagwan Swarup Shukla, CGSC
with Adarsh Kumar, Advocate for
UOI.
Mr.Farman Ali, Advocate with
Ms.Usha and Mr.Krishan Kumar,
Advocates for R-2 & 3
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
81
+ W.P.(C) 11253/2019 & CM APPL. No.46337/2019
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
LIFESTYLE INTERNATIONAL PVT. LTD. ..... Petitioner
Through: Mr. Tarun Gulati, Sr. Advocate with
Mr.Sparsh Bhargava with Ms.Ishita
Farsaiya and Ms. Vanshika Taneja,
Advocates
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Viraj R. Datar, Sr. Advocate with
Mr. Nitish Chaudhary, Advocate for
R-1 with R-1 present-in-person.
Mr. Rajesh Kumar SPC with Ms.
Mishika Pandita and Mr. Shivam,
Advocates for UOI.
Mr.Apoorv Kurup, CGSC with
Mr.Shivansh Dwivedi, Advocate for
UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
82
+ W.P.(C) 12355/2019
PARAMOUNT, PROPBUILD PVT. LTD. ..... Petitioner
Through: Mr.Abhishek Choudhary, Advocate.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Ruchir Mishra, Mr. Mukesh Kr.
Tiwari, Ms. Reba Jena Mishra,
Advocates for UOI.
Mr.Bhagwan Swaroop Shukla, CGSC
with Mr.Sarvan Kumar Shukla,
Advocate.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
83
+ W.P.(C) 12717/2019
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
BHARTIYA CITY DEVELOPERS PVT LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi (through
VC), Ms. Pooja M. Rastogi, Ms.
Meenal Songire, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikram Jetly CGSC and
Ms.Shreya Jetly, Adv. for UOI
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
84
+ W.P.(C) 12847/2019 & CM APPL.No.52474/2019
RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikram Jetly CGSC and
Ms.Shreya Jetly, Adv. for UOI.
Mr.Farman Ali, Advocate with
Mr.Krishan Kumar and Ms.Usha
Jamnal, Advs. For UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-2 & 5.
Mr.Jatin Puniyani, GP for UOI.
85
+ W.P.(C) 7910/2019 & CM APPL.No.32779/2019
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
SALARPURIA REAL ESTATE PVT. LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi (through
VC), Ms. Pooja M. Rastogi, Ms.
Meenal Songire, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sharran Kumar Shukla,
Ms.Priti and Mr.Vinay Shukla,
Advocates for UOI.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
Mr. Sanjay Kumar, Ms. Easha
and Ms. Hemlata Rawat, Advs.
for Revenue.
86
+ W.P.(C) 7911/2019
SATTVA DEVELOPERS PVT. LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi (through
VC), Ms. Pooja M. Rastogi, Ms.
Meenal Songire, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Manish Mohan, CGSC with
Mr.Jatin Teotia and Mr.Pushpender
Nagar, Advocates for UOI.
Mr.Abhay Prakash Sahay, CGSC,
Ms. Mannu Singh, Mr.Kunal
Dhawan, Ms.Swayamprabha, Advs
for UOI.
Mr.Gyanendra Singh, Advocate.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
87
+ W.P.(C) 8162/2019
AFFINITI ENTERPRISES ..... Petitioner
Through: Mr. R. Jawahar Lal, Mr. Siddharth
Bawa Mr. Anuj Garg, Advocates.
Versus
UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
..... Respondent
Through: Mr.Abhay Prakash Sahay, CGSC,
Ms. Mannu Singh, Mr.Kunal
Dhawan, Ms.Swayamprabha, Advs
for UOI.
Mr. Ravi Chawla, Sr.Standing
Counsel for NAA with Mr.Avneesh
Upadhyay and Mr.Himanshu Sood,
Advocates.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
88
+ W.P.(C) 9053/2019
UNICHARM INDIA PVT. LTD ..... Petitioner
Through: Mr.Rupender Sinhmar, Mr.Prahlad
Singh, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC with Ms.
Astu Khandelwal, Mr.Taha Yasin,
Mr.Ali Khan and Mr.Yasharth
Shukla, Advocates for UOI.
Mr.Farman Ali with Ms.Usha Jamnal
and Mr.Krishan Kumar, Advocates
for R-2 & 3.
89
+ W.P.(C) 10901/2020 & CM APPL. 34162-34163/2020
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
S.C. JOHNSON PRODUCTS PVT. LTD. ..... Petitioner
Through: Mr.Rajat Bose with Mr.Ankit
Sachdeva and Ms. Shohini
Bhattacharya, Advs.
Versus
UNION OF INDIA, THROUGH ITS SECRETARY & ORS.
..... Respondents
Through: Ms.Nidhi Raman, CGSC with
Mr.Zubin Singh and Mr. Debar Chan
De, Advocates for UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
90
+ W.P.(C) 10932/2020 & CM APPLs.34237-34238/2020, 8172/2022
and Review Pet.127/2024
M/S EMAAR MGF LAND LTD ..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Ravi Prakash, CGSC with
Mr.Farmaan Ali, Mr.Manas Tripathi
and Ms.Shruti Shivkumar, Advocate
for UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Ms. Neha Malik, Standing Counsel
with Mr. Sahil Malik for NAA and
DGAP.
Mr. Satish Kumar, Sr. Standing
Counsel for respondent No.3.
Ms. Neha Malik, Adv. for NAA and
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
DGAP.
91
+ W.P.(C) 1171/2020
IFB INDUSTRIES LTD, ..... Petitioner
Through: Mr. Tarun Gulati, Senior Advocate
with Mr.Kishore Kunal and
Ms.Ankita Prakash & Mr. Anuj
Kumar, Advocates.
Versus
NATIONAL ANTI-PROFITEERING AUTHORITY & ANR.
..... Respondents
Through: Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Mr. Dev P Bhardwaj and Mr. Sarthak
Anand, Advoctates for UOI
92
+ W.P.(C) 1406/2020 & CM APPL. No.4879/2020
M/S FRIENDS LAND DEVELOPERS ..... Petitioner
Through: Mr.Prakash Kumar and Ms. Rashmi
Singh, Advocates
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Kumar SPC with Ms.
Mishika Pandita and Mr. Shivam,
Advocates for UOI.
Ms.Sonia Sharma, Advocate with Ms.
Purva Chugh, Advocate for R-2 & 3.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Advs for
R-4 & 5
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
93
+ W.P.(C) 1780/2020
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
JOHNSON & JOHNSON PVT.LTD ..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikram Jetly CGSC and Ms.
Shreya Jetly, Adv. for UOI/R-1
Mr. Vivek Gurnani, Advocates for
NAA and DGAP.
Ms. Sonu Bhatnagar with Ms. Venus
Mehrotra, Adv. & Ms. Kanak Grover,
Adv. for R-4.
94
+ W.P.(C) 2083/2020 & CM APPL.No.7369/2020
FUSION BUILDTECH PVT LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi (through
VC), Ms. Pooja M. Rastogi, Ms.
Meenal Songire, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Kumar SPC with Ms.
Mishika Pandita and Mr. Shivam,
Advocates for UOI.
Mr. Vivek Gurnani, Advocates for
NAA and DGAP.
Mr.Samir Malik, Adv for R-1 and 2.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4
95
+ W.P.(C) 2084/2020 & CM APPL. No.7371/2020
ASTER INFRAHOME PVT LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi (through
VC), Ms. Pooja M. Rastogi, Ms.
Meenal Songire, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Kumar SPC with Ms.
Mishika Pandita and Mr. Shivam,
Advocates for UOI.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
Mr.Samir Malik, Adv for R-1 and 2
96
+ W.P.(C) 2445/2020
MIS SARVPRIYA SECURITIES PVT. LTD ..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Samir Malik, Adv for R-1 and 2.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
97
+ W.P.(C) 2490/2020
JOHNSON & JOHNSON PVT LTD ..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vivek Gurnani, Mr. Sanjeev
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
98
+ W.P.(C) 2742/2020 & CM APPL. No.9552/2020
ACME HOUSING INDIA PVT. LTD. ..... Petitioner
Through: Mr.Prateek Bansal, Advocate.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Samir Malik, Adv for R-1 and 2
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
99
+ W.P.(C) 3737/2020
PHIILIPS INDIA LIMITED. ..... Petitioner
Through: Mr.Shashank Shekhar with Mr.Tushar
Joshi Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vipul Agrawal, Standing Counsel
with Mr. Gaoraang Ranjan,
Advocates for Revenue.
Mr. Vivek Gurnani, Advocates for
NAA and DGAP.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-5 to R-7.
Ms. Mansie Jain, Adv for R-8.
Mr.Jatin Puniyani, GP for UOI.
100
+ W.P.(C) 3910/2020
MACROTECH DEVELOPERS LTD. (FORMERLY KNOWN AS
M/S LODHA DEVELOPERS LTD.) & ANR ..... Petitioners
Through: Mr. Kamal Sawhney, Mr.Deepak
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Thackur and Ms. Aakansha
Wadhwani, Advocates
Versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Mr.Vikramaditya Bhaskar, Adv.
Mr.Amar Dave, Amicus Curiae with
Mr. Vikramaditya Bhaskar, Advocate.
101
+ W.P.(C) 3911/2020
M/S NANI RESORTS AND FLORICULTURE PVT. LTD.
..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Mr.Rajeev K Panday, AAG,
Mr.Rajeev M. Roy, Mr. P. Srinivasan,
Advs. for R-5
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-6 & 7.
Mr. Abhishek Saket, Advocate.
102
+ W.P.(C) 4131/2020
MS. SAMSONITE SOUTH ASIA PVT. LTD ..... Petitioner
Through: Mr. Rohan Shah, Adv.
Versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Asheesh Jain, CGSC with
Mr. Gaurav Kumar Advocate for R-1
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv.
103
+ W.P.(C) 4345/2020
RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr. R. Jawahar Lal, Mr. Siddharth
Bawa Mr. Anuj Garg, Advocates.
Versus
UNION OF INDIA AND ORS & ORS. ..... Respondents
Through: Mr.Asheesh Jain, CGSC with
Mr. Gaurav Kumar, Ms.Ankita Kedia
and Ms.Ria Khanna, Advocates for R-
1.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
104
+ W.P.(C) 4348/2020
APEX MEADOWS PVT LTD ..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Neha Malik, Standing Counsel
with Mr. Sahil Malik for NAA and
DGAP.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Mr. M. Rambabu, Ms. Prity Kumari
and Mr.N.Eswara Rao, Advs. for R-4.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
105
+ W.P.(C) 4375/2020
M/S PATANJALI AYURVED LTD ..... Petitioner
Through: Mr. Priyadarshi Manish, Mrs. Anjali
Jha Manish and Ms.Divya Rastogi,
Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
106
+ W.P.(C) 4516/2020
MCNROE CONSUMER PRODUCTS PVT. LTD. ..... Petitioner
Through: Mr.Tarun Gulati, Sr. Advocate with
Mr. Kumar Visalaksh, Mr. Udit Jain,
Mr. Arihant Tater, Mr. Saurabh
Dugar and Mr. Ajitesh Dayal Singh,
Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Mr.Farman Ali and Ms.Usha Jamnal,
Advocates for UOI.
107
+ W.P.(C) 4607/2020
AFFINITI ENTERPRISES ..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Through: Mr. R. Jawahar Lal, Mr. Siddharth
Bawa Mr. Anuj Garg, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Farman Ali and Ms.Usha Jamnal,
Advocates for UOI.
Mr. Vivek Gurnani, Advocates for
NAA and DGAP.
Mr. Ravi Chawla, Sr.Standing
Counsel for NAA with Mr.Avneesh
Upadhyay and Mr.Himanshu Sood,
Advocates.
108
+ W.P.(C) 4824/2020 & CM APPL.No.2183/2021
M/S CILANTRO DINERS PVT. LTD ..... Petitioner
Through: Mr.Nikhil Gupta, Mr. Vipin
Upadhyay, Mr. Prince Nagpal and
Mr. Rochit Abhishek, Advocates
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Farman Ali and Ms.Usha Jamnal,
Advocates for UOI.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
Mr.Rony John, Mr.Piyush Swami and
Mr.Arshdeep Singh and Mr.Anuj
Dubey, Advocates for R-2 and 3.
109
+ W.P.(C) 4957/2020
WHIRLPOOL OF INDIA LTD ..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Farman Ali and Ms.Usha Jamnal,
Advocates for UOI.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-5.
110
+ W.P.(C) 5347/2020 & CM APPL. No.23558/2020
GAURSONS REALTECH PVT LTD ..... Petitioner
Through: Mr. Monish Panda with Mr.Mrinal
Bharat Ram, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sharran Kumar Shukla,
Ms.Priti and Mr.Vinay Shukla,
Advocates for UOI.
Mr.Farmaan Ali with Ms.Usha
Jamnal and Mr.Krishan Kumar,
Advocates for UOI.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
111
+ W.P.(C) 5798/2020
RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Through: Mr. Anil Soni, CGSC for UOI with
Mr. Devvrat Yadav, Advocate.
Ms. Sonu Bhatnagar with Ms. Nishta
Mittal, Ms. Apurva Singh and Ms. KS
Mary Jonet, Advs for 2 to 7.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Ms.Akanksha Kaul, Advocate with
Ms. Versha Singh Advs for UOI.
Ms. Alpana Singh & Mr. P. Pandey,
Advocates for R-3
112
+ W.P.(C) 5979/2020 & CM APPL. No.21655/2020 and Review
Pet.128/2024
EMAAR MGF LAND LTD ..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC with Ms.
Astu Khandelwal, Mr.Taha Yasin,
Mr.Ali Khan and Mr.Yasharth
Shukla, Advocates for UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Mr. Parangat Pandey and Ms. Alpana
Singh, Advocates for R-3.
Mr. Satish Kumar, Sr. Standing
Counsel.
113
+ W.P.(C) 6671/2020
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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
GAURAV SHARMA FOOD INDUSTRIES ..... Petitioner
Through: Mr. Nikhil Gupta, Mr. Vipin
Upadhyay, Mr. Prince Nagpal & Mr.
Rochit, Advocates
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Vivek Goyal, Senior Panel
Counsel, UOI with Mr.Gokul Sharma,
Advocate and Mr.Shivam Singh,
Advocates for R-1.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
114
+ W.P.(C) 7412/2020 & CM APPL. No.24800/2020
SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Mr. Tushar Jarwal, Mr. Rahul Sateeja,
Mr. Pranav Bansal and Mr. Sanyam
Agarwal, Advocates
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Farman Ali and Ms.Usha Jamnal,
Advocates for UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
115
+ W.P.(C) 7736/2020
M/S PRASAD MEDIA CORPORATION PVT LTD ..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Aakanksha Kaul, Advocate for
NAA
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
116
+ W.P.(C) 8229/2020
LITECON INDUSTRIES PVT.LTD. ..... Petitioner
Through: Mr. Kumar Visalaksh with Mr. Udit
Jain, Mr. Arihant Tater, Mr. Saurabh
Dugar and Mr. Ajitesh Dayal Singh,
Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Farman Ali and Ms.Usha Jamnal,
Advocates for UOI.
Mr. Vipul Agrawal, Standing Counsel
with Mr. Gaoraang Ranjan,
Advocates for Revenue.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
117
+ W.P.(C) 8751/2020 & CM APPL.No.28192/2020
M/S SIGNATURE BUILDERS PVT. LTD. ..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sharran Kumar Shukla,
Ms.Priti and Mr.Vinay Shukla,
Advocates for UOI.
Ms. Sonu Bhatnagar,Ms. Venus
Mehrotra, Adv. & Ms. Kanak Grover,
Adv. for R-2.
Mr. Vivek Gurnani, Advocates for
NAA and DGAP.
118
+ W.P.(C) 9146/2020 & CM APPL. No.29630/2020
LITE BITE TRAVELS FOODS PVT LTD ..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Satish Kumar, Sr.standing counsel
with Ms.Vaishali Goyal and
Mr.Dhruv, Advocates for R-1.
Mr.Ashwini Chawla, Adv. for R-2 &
R-3.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
119
+ W.P.(C) 969/2020 & CM APPL.5342/2020
NESTLE INDIA LTD. & ANR. ..... Petitioners
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC,
Mr.Waize Ali Noor, Mr. Varun
Rajawat, Mr. Varun P Singh, Mr.
Kartik Baijal and Mr. Aryan Agrawal,
Advocates for UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
120
+ W.P.(C) 9931/2020
M/S NIRALA PROJECT PVT LTD. ..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Farman Ali and Ms.Usha Jamnal,
Advocates for UOI.
Ms. Aakanksha Kaul, Advocate.
Ms. Neha Malik, Standing Counsel
with Mr. Sahil Malik for NAA and
DGAP.
121
+ W.P.(C) 9934/2020 & CM APPL. Nos.31623-31624/2020
M/S S3 BUILDWELL LLP ..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Aakanksha Kaul, Mr.Manek
Singh, Mr.Aaman Sahani, Advocates
for UOI.
Mr.Zoheb Hossain, Advocate with
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
122
+ W.P.(C) 9935/2020 & CM APPL. Nos.31625-31626/2020
M/S JMK HOLDINGS PVT LTD. ..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Aakanksha Kaul, Advocate for
NAA
Mr. Vivek Gurnani, Advocates for
NAA and DGAP.
Advocates for NAA and DGAP.
123
+ W.P.(C) 1357/2021
M/S INFINITI RETAIL LTD ..... Petitioner
Through: Mr.Rohan Shah (through VC),
Mr.Mihir Deshmukh, Mr.Rajat Mittal,
Mr. Jay Gandhi and Ms. Megha,
Advocates.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Dev. P. Bhardwaj, CGSC for
UOI with Mr.Khushal Saini and
Mr.Prakhar Vashisth, Advocates for
UOI.
Mr. Vivek Gurnani, Advocates for
NAA and DGAP.
124
+ W.P.(C) 1366/2021
M/S TATA STARBUCKS PRIVATE LIMITED ..... Petitioner
Through: Mr. Rohan Shah (through VC),
Advocate
Versus
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rohan Shah (through VC), Mr. S.
Mahesh Sahasranaman and Mr. S.
Rajan, Advocates for UOI
Mr. Vivek Gurnani, Advocates for
NAA and DGAP.
125
+ W.P.(C) 14666/2021 & CM APPL.46201-46203/2021
ANAND RATHI ..... Petitioner
Through: Mr.Abhishek A Rastogi (through
VC), Ms. Pooja M. Rastogi, Ms.
Meenal Songire, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC with
Ms.Astu Khandelwal, Mr.Taha Yasin,
Mr.Ali Khan and Mr.Yasharth
Shukla, Advocates for UOI.
Mr.Aman Malik, Mr.Samir Malik and
Mr.Yunus Malik, Advocates for R-2
and 3
126
+ W.P.(C) 1593/2021 & CM APPL. No.4529/2021
RAYMOND CONSUMER CARE LTD. ..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Amrita Prakash, CGSC with
Mr.Vishal Ashwani Mehta, Advocate
for UOI
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
and DGAP.
127
+ W.P.(C) 1765/2021
M/S LE REVE ..... Petitioner
Through: Mr.Nikhil Gupta, Mr.Vipin
Upadhayay, Mr. Prince Nagpal and
Mr.Rochit Abhishek, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Rishabh Sahu with Mr. Sameer
Sharma Advs. for UOI.
Mr.Ashwini Chawla, Adv. for R-2 &
3.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
128
+ W.P.(C) 1766/2021
NEEVA FOODS PVT. LTD ..... Petitioner
Through: Mr.Nikhil Gupta, Mr.Vipin
Upadhayay, Mr. Prince Nagpal and
Mr.Rochit Abhishek, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Aditya Dewan, Advocate
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
129
+ W.P.(C) 1852/2021 & CM Nos.5359/2021, 29026-29027/2021
M/S SUBWAY SYSTEMS INDIA PVT LTD ..... Petitioner
Through: Mr. Abshishek A. Rastogi (through
VC) and Mr.Pratyush Prava Saha,
Advocates.
Versus
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Aditya Dewan, Advocate
Mr.Satya Ranjan Swain, Sr.PC,
Mr.Kautilya Birat, Adv. for R-1/UOI
Mr. Vivek Gurnani, Advocates for
NAA and DGAP.
130
+ W.P.(C) 1951/2021 & CM APPL. Nos.5705-5706/2021
M/S SUB WEST RESTAURANTS LLP ..... Petitioner
Through: Mr.Abhishek A Rastogi (through
VC), Adv.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anshuman, Sr.Panel Counsel
with Mr. Piyush Ahluwalia, Advocate
for R-1.
Mr.Aditya Dewan, Advs. for R-
3/NAPA.
Ms. Sonu Bhatnagar with Ms. Venus
Mehrotra, Adv. & Ms. Kanak Grover,
Adv. for R-4.
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
131
+ W.P.(C) 2440/2021
BONNE SANTE ..... Petitioner
Through: Mr.Nikhil Gupta, Mr.Vipin
Upadhayay, Mr. Prince Nagpal and
Mr.Rochit Abhishek, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Pratima N. Lakra, CGSC with
Ms.Stuti Aggarwal, Ms.Kashish
G.Baweja and Mr.Chandan Prajapati,
Advocates for UOI.
Mr.Rony John, Mr.Piyush Swami,
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Mr.Arshdeep Singh and Mr.Anuj
Dubey, Advocates for R-2 and 3.
132
+ W.P.(C) 2676/2021 & CM APPL.7906-7907/2021
HORIZON PROJECTS PRIVATE LIMITED ..... Petitioner
Through: Mr. Kumar Visalaksh with Mr. Udit
Jain, Mr. Arihant Tater, Mr. Saurabh
Dugar and Mr. Ajitesh Dayal Singh,
Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Mr. Rajesh Kumar SPC with Ms.
Mishika Pandita and Mr. Shivam,
Advocates for UOI.
Mr.Parangat Pandey and Ms. Alpana
Singh, Advocates for R-3.
133
+ W.P.(C) 2785/2021 & CM APPL.8368/2021
SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
134
+ W.P.(C) 2897/2021
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
ITC LIMITED & ANR. ..... Petitioners
Through: Mr.Ajay Aggarwal, Advocate
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC with
Ms.Astu Khandelwal, Mr.Taha Yasin,
Mr.Ali Khan and Mr.Yasharth
Shukla, Advocates for UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
135
+ W.P.(C) 2970/2021
M/S DRA AADITHYA PROJECTS PVT. LTD. ..... Petitioner
Through: Mr. Monish Panda with Mr.Mrinal
Bharat Ram, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Manish Mohan, CGSC with
Mr.Jatin Teotia and Mr.Pushpender
Nagar, Advocates for UOI.
Mr. Sameer Vashisht, ASC Civil
GNCTD with Ms. Sanjana Nangia,
Advocates.
Mr.Aman Malik, Mr.Samir Malik and
Mr.Yunus Malik, Advocates for R-2
and 3
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
136
+ W.P.(C) 3254/2021
GILLETTE INDIA LTD ..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Asheesh Jain, CGSC with
Mr. Gaurav Kumar Advocate for R-1
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
137
+ W.P.(C) 3306/2021
PROCTER AND GAMBLE HOME PRODUCTS PVT LTD
..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC
with Mr. Abhinav Bhardwaj and
Mr.K.Manaswini, Advocates for R-1.
Mr.Vivek Goyal, CGSC with
Mr.Gokul Sharma, Adv. for UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
138
+ W.P.(C) 3327/2021
PROCTER AND GAMBLE HYGIENE AND HEALTH CARE LTD
..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Vivek Goyal, Senior Panel
Counsel, UOI with Mr.Gokul Sharma,
Advocate and Mr.Shivam Singh,
Advocates for R-1.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
139
+ W.P.(C) 3867/2021
M/S ELECTRONICS MART INDIA LTD ..... Petitioner
Through: Mr.Nikhil Gupta, Mr.Vipin
Upadhayay, Mr. Prince Nagpal and
Mr.Rochit Abhishek, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Farman Ali and Ms.Usha Jamnal,
Advocates for UOI.
Mr. Ripu Daman Bhardwaj, CGSC
for UOI
Mr.Aman Malik, Mr.Samir Malik and
Mr.Yunus Malik, Advocates for R-2
and 3
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
140
+ W.P.(C) 4600/2021
INOX LEISURE LIMITED. ..... Petitioner
Through: Mr. Kumar Visalaksh with Mr. Udit
Jain, Mr. Arihant Tater, Mr. Saurabh
Dugar and Mr. Ajitesh Dayal Singh,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC
with Mr. Abhinav Bhardwaj and
Mr.K.Manaswini, Advocates for R-1.
Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sharran Kumar Shukla,
Ms.Priti and Mr.Vinay Shukla,
Advocates for UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
141
+ W.P.(C) 4789/2021
M/S MANAS VIHAR SAHAKARI AWAS SAMITI LTD.
..... Petitioner
Through: Mr.Abhishek A Rastogi, Ms. Pooja
M. Rastogi, Ms. Meenal Songire,
Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC
with Mr. Abhinav Bhardwaj and
Mr.K.Manaswini, Advocates for R-1.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sharran Kumar Shukla,
Ms.Priti and Mr.Vinay Shukla,
Advocates for UOI.
Mr. Manas Bhatnagar, Advocates for
R-4.
142
+ W.P.(C) 4794/2021 & CM APPL. 14802/2021
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
YELLOW SUN RESTAURANTS
PRIVATE LIMITED ..... Petitioner
Through: Mr. Nikhil Gupta, Mr. Vipin
Upadhyay, Mr. Prince Nagpal & Mr.
Rochit, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ajay Kumar Pandey, SPC for
UOI with Mr. Rajat Choudhary,
Advocate for R-1/UOI
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
143
+ W.P.(C) 6337/2021 & CM APPL.19960/2021
M/S PURI CONSTRUCTION PVT. LTD. ..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Kunal Sharma, Sr. Standing
Counsel with Mr. Shubhendu
Bhattacharya, Adv.
Mr.Apoorv Kurup, CGSC with
Ms.Aanchal, Advocates for R-1
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
144
+ W.P.(C) 990/2021
M/S BPTP LTD. ..... Petitioner
Through: Mr.Kishore Kunal and Ms. Ankita
Prakash & Mr. Anuj Kumar, Advs.
Versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Asheesh Jain, CGSC with Mr.
Gaurav Kumar, Advocate for R-1
Mr. Vivek Gurnani, Mr. Sanjeev
Menon, Ms. Abhipriya Rai and Mr.
Vivek Gaurav, Advocates for NAA
and DGAP.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
145
+ W.P.(C) 997/2021 & CM No.2721/2021
M/S MAN REALTY LTD & ANR. ..... Petitioners
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Farman Ali and Ms.Usha Jamnal,
Advocates for UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
146
+ W.P.(C) 12557/2022 & CM APPL.Nos.38027-38028/2022
L OREAL INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Uma Prasuna Bachu, Sr.PC with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Ms.Poonam, GP for R-1.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
147
+ W.P.(C) 12573/2022 & CM APPLs.38062-38063/2022
M/S SWATI REALTY ..... Petitioner
Through: Mr.Abhishek A Rastogi, Ms. Pooja
M. Rastogi, Ms. Meenal Songire,
Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Sandeep Vishnu, Advocate for
UOI.
Ms. Suruchi Suri, Advocate with
Mr.Mayur Narang, Advocate for R-4.
Ms. Sonu Bhatnagar with Ms. Nishta
Mittal, Ms. Apurva Singh and Ms. KS
Mary Jonet, Advs for 5 and 6
Mr.Zoheb Hossain, Advocate with
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
148
+ W.P.(C) 12639/2022 & CM APPLs.38309-38310/2022 & 39263/2022
M/S PERFECT BUILDWELL PVT LTD ..... Petitioner
Through: Mr. Krishnamohan K Menon, Ms
Parul Sachdeva & Ms. Yamini
Sharma, Advocates
Versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Ravi Prakash, CGSC with
Ms.Astu Khandelwal, Mr.Taha Yasin,
Mr.Ali Khan and Mr.Yasharth
Shukla, Advocates for UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
149
+ W.P.(C) 12797/2022 & CM APPLs.38922-38924/2022
VASAVI AND GP INFRA LLP ..... Petitioner
Through: Mr.Krishna Dev Jagarlamudi,
Advocate with Mr.N.Sai Vinod,
Advocate.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Jatin, Sr.Panel Counsel with
Ms.Chetanaya Puri, Advocate for
UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Ms. Sonu Bhatnagar with Ms. Nishta
Mittal, Ms. Apurva Singh and Ms. KS
Mary Jonet, Advs for 4
150
+ W.P.(C) 13657/2022 & CM APPLs.41646-41647/2022
M/S DLF LIMITED ..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Asheesh Jain, CGSC with
Mr. Gaurav Kumar, Advocate for
R-1.
Mr. Vipul Agrwal, Adv. for
NAA/DGAP
Mr.Zoheb Hossain, Advocate with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Mr.Satish Kumar, Sr.Standing
Counsel with Ms.Vaishali Goyal,
Advocates for R-5.
151
+ W.P.(C) 13715/2022 & CM APPLs.41879/2022, 45056/2022 and
45505/2022
NY CINEMAS LLP ..... Petitioner
Through: Mr. Raj Shekhar Rao, Sr. Advocate
with Mr.Rituraj H. Gurjar with
Mr.Prateek K. Chadha, Mr. Sreekar
Aechuri, Ms. Pragya Ganjoo,
Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Sushil Kumar Pandey, Mr. Neha
Yadav, Ms. Neha Yadav, Advocates
for UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Mr. Anurag Ojha, Sr.Standing
Counsel with Mr. Subham Kumar,
Advocate for Respondent No.3 & 4.
Ms.Sonu Bhatnagar with
Ms.Anushree Narain, Ms.Venus
Mehrotra and Ms.Nishtha Mittal,
Advocates for R-3& 4
152
+ W.P.(C) 14835/2022
M/S AIRMID REAL ESTATE LTD. ..... Petitioner
Through: Mr. Tarun Gulati, Senior Advocate
with Mr.Kishore Kunal and
Ms.Ankita Prakash & Mr. Anuj
Kumar, Advocates.
versus
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Sushil Kumar Pandey Advocate
for UOI.
Mr. Rajesh Kumar SPC with Ms.
Mishika Pandita and Mr. Shivam,
Advocates for UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
153
+ W.P.(C) 15169/2022
GELENMARK PHARMACEUTICAL
LIMITED AND ANR ..... Petitioners
Through: Mr. Rohan Shah, Advocate.
Versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr.Sushil Kumar Pandey with
Ms.Neha Yadav, Advocates for UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
154
+ W.P.(C) 15172/2022
BARBEQUE NATION HOSPITALITY LTD ..... Petitioner
Through: Mr. Srinivas Kotni, Mr.Akshay
Kumar, Mr. Rishabh Dev Dixit,
Advocates.
Versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr.Sushil Kumar Pandey with
Mr.Kuldeep Singh, Advocates for
UOI.
Mr.Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
Mr.Zoheb Hossain, Advocate with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
155
+ W.P.(C) 15289/2022 & CM APPL.Nos.47442-47443/2022
ANUTONE ACOUSTICS LIMITED ..... Petitioner
Through: Mr. V. Lakshmikumaran, Ms.
Charanya Lakshmi Kumaran, Ms.
Apeksha Mehta, Ms. Umang
Motiyani, Mr. Yogendra Aldak with
Mr.Agrim Arora, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Mr.Sushil Kumar Pandey and
Ms.Neha Yadav, Advs.
156
+ W.P.(C) 16178/2022 & CM APPL. 38836/2023
ARIHANT SUPERSTRUCTURES LTD. ..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Jatin Singh, SPC for UOI.
Mr. Manish Kumar, Sr. Central Govt.
Counsel with Mr. Lalan Kumar,
Advocate
Ms. Anushree Narain and Ms. Simran
Kumari, Advocates for GST
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
157
+ W.P.(C) 16266/2022 & C.M.Nos.50925-50926/2022
PRASU INFRABUILD PVT LTD ..... Petitioner
Through: Mr.Tarun Jain with Mr.Divyansh
Singh, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Sanjay Kumar. SPC for R-1.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Mr.Sumit Gaur, Advocate for R-6, 7,
9, 11, 12, 13, 14 & 15.
158
+ W.P.(C) 16890/2022 & CM APPLs. 53510-53512/2022
BHAGWATI INFRA ..... Petitioner
Through: Mr.Bharat Rai Chandani, Advocate
with Mr.Deepak Kumar Khokhar,
Advocate.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Chiranjeev Kumar, Mr.Mukesh
Sachdeva, Advocates for R-1.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
159
+ W.P.(C) 17073/2022 & CM APPL. 54098/2022
ALLERGAN HEALTHCARE INDIA PVT. LTD. ..... Petitioner
Through: Mr.Sparsh Bhargava, Ms. Ishita
Farsaiya, Mr. Apoorv Shukla, Ms.
Prabhleen Kaur, Ms.Vanshika
Tanjeja, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Jatin Singh and Mr.Yogesh
Kumar Advocate for R-1.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
160
+ W.P.(C) 6983/2022 & CM APPL.21405/2022
WTC NOIDA DEVELOPEMENT COMPANY PRIVATE LIMITED
..... Petitioner
Through: Mr.Preetesh Kapur, Sr.Advocate with
Mr. Shaunak Kashyap,
Mr. Balasubramanian R. Iyer and Mr.
Kanav Agarwal and Ms. Muskan
Yadav, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC with
Ms.Astu Khandelwal, Adv and
Ms.Archana Surve, G.P. for R-1 to 4.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
161
+ W.P.(C) 7781/2022 & CM APPL.23831/2022
SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rakesh Kumar, CGSC with
Mr.Sunil, Advocate for UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
162
+ W.P.(C) 8705/2022 & CM APPLs.26239-26240/2022
M/S TATA PLAY LIMITED ..... Petitioner
Through: Mr. Rohan Shah with Mr. Bharat
Raichandani, Mr. Deepak Kumar
Khokhar, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Abhishek Saket, Advocate for
UOI
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
163
+ W.P.(C) 11180/2023 & CM APPLs. 43445-43446/2023
M/S ATS TOWNSHIP PVT. LTD. ..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Ravi Prakash, CGSC with
Ms.Astu Khandelwal, Adv. for R-1
(UOI).
Mr. Naginder Benipal, SPC with Mr.
Ankit Siwach and Ms. Harithi
Kambri, Advocates for UOI.
Ms. Anushree Narain, Standing
Counsel with Ms. Simran Kumari,
Advocate for R-2, (CBIC).
Mr. S.V. Tyagi & Mr. Shivam Tyagi,
Advs for R-2.
Mr.Zoheb Hossain, Advocate with
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
164
+ W.P.(C) 11910/2023
PAREENA INFRASTRUCTURE PVT. LTD. ..... Petitioner
Through: Mr.Vineet Bhatia, Advocate with
Mr.Aamnaya Jagannath Mishra,
Ms.Nidhi Aggarwal, Ms.Jyoti Verma
and Mr.Bipin Punia, Advocates.
Versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Ravi Prakash, CGSC with
Ms.Astu Khandelwal, Mr.Taha Yasin,
Mr.Ali Khan and Mr.Yasharth
Shukla, Advocates for UOI.
Mr. Virender Pratap Singh Charak,
Ms.Shubhra Parashar, Mr. Yash Hari
Dixit & Ms. Vidya Mishra, Advocates
for UOI.
Ms. Anushree Narain, Standing
Counsel with Ms. Simran Kumari,
Advocate for R-2, (CBIC).
Mr. S.V. Tyagi & Mr. Shivam Tyagi,
Advs for R-2.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
Ms. Gigi C George and Mr. Dheeraj
Singh, Advocates for UOI
165
+ W.P.(C) 246/2023 & CM APPL.Nos.939-940/2023
M/S BHARTIYA URBAN PVT LTD. (FORMERLY, BHARTIYA
CITY DEVELOPERS PVT LTD.) ..... Petitioner
Through: Mr.Abhishek A Rastogi, Ms. Pooja
M. Rastogi, Ms. Meenal Songire,
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
Advocates.
Versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr.Gigi C.George with Mr.Dheeraj
Singh, Advocates for R-1/UOI.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
166
+ W.P.(C) 3866/2023 & CM APPL. 15035/2023
ATS HOMES PVT. LTD. ..... Petitioner
Through: Mr.Prem Kundpal, Mr.Chetan Kumar
Shukla, Mr.Vivek Vaibhav,
Mr.Amendru Kumar Singh and
Mr.Sachin Khurana, Advs.
Versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Anshuman and Mr. Piyush
Ahluwalia, Advocates for R1/UOI
Ms. Anushree Narain, Standing
Counsel for GST/R-2 with Ms.
Simran Kumari, Advocate.
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
167
+ W.P.(C) 14681/2023 & C.M.No.58468/2023
M/S ADHIRAJ CONSTRUCTIONS PVT. LTD. ..... Petitioner
Through: Mr.Bharat Raichandani with
Mr.Deepak Kumar Khokhar,
Advocates.
Versus
UNION OF INDIA ..... Respondent
Through: Mr. Ravi Prakash, CGSC with Ms.
This is a digitally signed order.
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Astu Khandelwal, Advocate for
UOI.
Mr. Sushil Raaja, SPC for UOI
Mr.Zoheb Hossain, Advocate with
Mr. Vivek Gurnani, Ms.Abhipriya
Rai and Mr.Vivek Gaurav, Advocates
for NAA and DGAP.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 01.05.2024
1. Having heard learned counsels for parties, we propose to firstly take up for consideration the following writ petitions which have been broadly placed under the following heads:-
S.No. Category/Type Case No.
1. Retail W.P.(C) 12648/2018
W.P.(C) 2347/2019
2. Real Estate W.P.(C) 2445/2020
W.P.(C) 5979/2020
3. Fast-Moving Consumer W.P.(C) 4345/2020
Goods (FMCG) W.P.(C) 4607/2020
W.P.(C) 2897/2021
2. Accordingly, let this batch be re-notified for 10.07.2024 in the category of "End of Board". We accord liberty to learned counsels appearing for respective sides to place on the record a brief note which would broadly indicate the issues which arise. The note may be routed through lead counsels who are to address submissions on the next date.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
MAY 01, 2024/MJ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13