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Delhi High Court - Orders

M/S Pyramid Infratech Private Limited vs Union Of India & Ors on 1 May, 2024

Author: Yashwant Varma

Bench: Yashwant Varma, Purushaindra Kumar Kaurav

                                    $~71 to 167
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 10999/2018
                                                M/S PYRAMID INFRATECH PRIVATE LIMITED ..... Petitioner
                                                              Through: Mr.Abhishek A Rastogi (through
                                                                       VC), Ms. Pooja M. Rastogi, Ms.
                                                                       Meenal Songire, Advocates.

                                                                                      Versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Ms. Pratima N. Lakra, CGSC with
                                                                                                               Ms.Stuti   Aggarwal,      Ms.Kashish
                                                                                                               G.Baweja and Mr.Chandan Prajapati,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Vinod Diwakar, CGSC with
                                                                                                               Mr. Olson Nair, Advocate for UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Mr. Aditya Singla, SSC with Ms.
                                                                                                               Charu Sharma, Advocate for R-4.

                                    72
                                    +           W.P.(C) 12647/2018
                                                LIFESTYLE INTERNATIONAL PVT. LTD.        ..... Petitioner
                                                              Through: Mr. Tarun Gulati, Sr. Advocate with
                                                                       Mr.Sparsh Bhargava with Ms.Ishita
                                                                       Farsaiya and Ms. Vanshika Taneja,
                                                                       Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through                                          Mr. Anurag Ahluwalia, CGSC for
                                                                                                               UOI.
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:11
                                                                                                                and DGAP.
                                    73
                                    +           W.P.(C) 13194/2018
                                                SHARMA TRADING COMPANY                     ..... Petitioner
                                                            Through: Mr. Naresh Thacker, Mr. Kumar
                                                                     Visalaksh, Mr. Udit Jain, Mr. Arihant
                                                                     Tater, Mr. Saurabh Dugar and
                                                                     Mr. Ajitesh Dayal Singh, Advocates.
                                                            Versus
                                                UNION OF INDIA & ORS.                                                          ..... Respondents
                                                              Through:                                         Mr. Anurag Ahluwalia, CGSC for
                                                                                                               UOI.
                                                                                                               Ms. Aakanksha Kaul, Advocate
                                                                                                               Mr.Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Sejal Aneja, Advocates
                                                                                                               for NAA/DGAP.
                                    74
                                    +           W.P.(C) 378/2019
                                                HINDUSTAN UNILEVER LIMITED             ..... Petitioner
                                                             Through: Mr. Ajay Bhargava, Ms. Vanita
                                                                      Bhargava and Ms.Nandita Chauhan
                                                                      Advs.
                                                             Versus
                                                UNION OF INDIA & ORS.                                                             ..... Respondents
                                                              Through:                                         Mr. Vikrant N. Goyal, Advocate with
                                                                                                               Ms. Anushka Jaiswal, Advocates for
                                                                                                               UOI.
                                                                                                               Mr.Harish Vaidyanathan Shankar,
                                                                                                               CGSC with Mr.Srish Kumar Mishra,
                                                                                                               Mr.Sagar        Mehlawat         and
                                                                                                               Mr.Alexander Mathai Paikaday,
                                                                                                               Advocates.
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                    75
                                    +           W.P.(C) 1418/2019 & CM APPL. No.6501/2019



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:11
                                                 M/S J.P. & SONS THROUGH: SHRI ANKIT KHANDELWAL,
                                                PROPRIETOR                         ..... Petitioner

                                                                                      Through:                 Mr.Ajay     Bhargava,    Ms.Vanita
                                                                                                               Bhargava, Mr.Aseem Chaturvedi and
                                                                                                               Mr.Sahil Siddiqui, Advs.

                                                                                      Versus


                                                NATIONAL ANTI- PROFITEERING AUTHORITY THROUGH:
                                                ITS SECRETARY & ORS.                    ..... Respondents
                                                              Through: Mr. Vivek Gurnani, Mr. Sanjeev
                                                                       Menon, Ms. Abhipriya Rai and Mr.
                                                                       Vivek Gaurav, Advocates for NAA
                                                                       and DGAP.
                                                                       Mr. Kamal Sawhney,, Mr. Deepak
                                                                       Thackur, Ms. Aakansha Wadhwani,
                                                                       Advocates for R-4.
                                    76
                                    +           W.P.(C) 1655/2019

                                                M/S EXCEL RASAYAN PRIVATE LIMITED ..... Petitioner
                                                             Through: Mr.Abhishek A Rastogi (through
                                                                      VC), Ms. Pooja M. Rastogi, Ms.
                                                                      Meenal Songire, Advocates.

                                                                                      versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr. Ravi Prakash, CGSC with Ms.
                                                                                                               Astu Khandelwal, Advocates for
                                                                                                               UOI.
                                                                                                               Ms.Akanksha Kaul, Advocate with
                                                                                                               Ms. Versha Singh Advs for UOI.
                                                                                                               Mr.Gyanendra Singh, Advocate.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    77


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
                                     +           W.P.(C) 2347/2019
                                                JUBILANT FOODWORKS LTD. & ANR.         ..... Petitioners
                                                             Through: Mr. V. Lakshmikumaran, Ms.
                                                                      Charanya Lakshmi Kumaran, Ms.
                                                                      Apeksha    Mehta,      Ms.     Umang
                                                                      Motiyani, Mr. Yogendra Aldak with
                                                                      Mr.Agrim Arora, Advocates.
                                                             Versus
                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr. Ravi Prakash, CGSC with Ms.
                                                                                                               Astu Khandelwal, Mr.Taha Yasin,
                                                                                                               Mr.Ali Khan and Mr.Yasharth
                                                                                                               Shukla, Advocates for UOI.
                                                                                                               Mr.Bhagvan Swarup Shukla, CGSC
                                                                                                               with Mr.R.R.Mishra, Advocate for
                                                                                                               UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    78
                                    +           W.P.(C) 4213/2019
                                                ABBOTT HEALTHCARE PRIVATE LIMITED
                                                & ANR.                                       ..... Petitioners
                                                                 Through: Mr. Ajay Bhargava, Ms. Vanita
                                                                          Bhargava and Ms.Nandita Chauhan
                                                                          Advs.
                                                                 Versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr. Ripu Daman Bhardwaj, CGSC
                                                                                                               with Mr. Abhinav Bhardwaj and
                                                                                                               Mr.K.Manaswini, Advocates for R-1.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    79
                                    +           W.P.(C) 5558/2019 & CM APPL.No.24368/2019
                                                UNICHARM INDIA PVT. LTD.                                                           ..... Petitioner


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
                                                                                       Through:                 Mr.Rupender Sinhmar, Mr.Prahlad
                                                                                                               Singh, Mr.K. Gurumurthy, Advs.

                                                              Versus
                                                UNION OF INDIA & ORS.                                                             ..... Respondents
                                                              Through:                                         Mr. Ravi Prakash, CGSC with Ms.
                                                                                                               Astu Khandelwal, Mr.Taha Yasin,
                                                                                                               Mr.Ali Khan and Mr.Yasharth
                                                                                                               Shukla, Advocates for UOI.
                                                                                                               Mr. Anurag Ahluwalia, CGSC for
                                                                                                               UOI.
                                                                                                               Mr.Farman Ali with Ms.Usha Jamnal
                                                                                                               and Mr.Krishan Kumar, Advocates
                                                                                                               for R-2 & 3.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    80
                                    +           W.P.(C) 7743/2019
                                                RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
                                                             Through: Mr. R. Jawahar Lal, Mr. Siddharth
                                                                      Bawa Mr. Anuj Garg, Advocates.
                                                             Versus
                                                UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
                                                                                           ..... Respondents
                                                              Through: Mr.Asheesh Jain, CGSC with
                                                                       Mr. Gaurav Kumar Advocate for R-1
                                                                       Mr. Bhagwan Swarup Shukla, CGSC
                                                                       with Adarsh Kumar, Advocate for
                                                                       UOI.
                                                                       Mr.Farman Ali, Advocate with
                                                                       Ms.Usha and Mr.Krishan Kumar,
                                                                       Advocates for R-2 & 3
                                                                       Mr.Zoheb Hossain, Advocate with
                                                                       Mr. Vivek Gurnani, Ms.Abhipriya
                                                                       Rai and Mr.Vivek Gaurav, Advocates
                                                                       for NAA and DGAP.
                                    81
                                    +           W.P.(C) 11253/2019 & CM APPL. No.46337/2019


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
                                                 LIFESTYLE INTERNATIONAL PVT. LTD.            ..... Petitioner
                                                              Through: Mr. Tarun Gulati, Sr. Advocate with
                                                                       Mr.Sparsh Bhargava with Ms.Ishita
                                                                       Farsaiya and Ms. Vanshika Taneja,
                                                                       Advocates
                                                              Versus

                                                UNION OF INDIA & ORS.                                                             ..... Respondents
                                                              Through:                                         Mr. Viraj R. Datar, Sr. Advocate with
                                                                                                               Mr. Nitish Chaudhary, Advocate for
                                                                                                               R-1 with R-1 present-in-person.
                                                                                                               Mr. Rajesh Kumar SPC with Ms.
                                                                                                               Mishika Pandita and Mr. Shivam,
                                                                                                               Advocates for UOI.
                                                                                                               Mr.Apoorv Kurup, CGSC with
                                                                                                               Mr.Shivansh Dwivedi, Advocate for
                                                                                                               UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    82
                                    +           W.P.(C) 12355/2019
                                                PARAMOUNT, PROPBUILD PVT. LTD.         ..... Petitioner
                                                            Through: Mr.Abhishek Choudhary, Advocate.
                                                            Versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr.Ruchir Mishra, Mr. Mukesh Kr.
                                                                                                               Tiwari, Ms. Reba Jena Mishra,
                                                                                                               Advocates for UOI.
                                                                                                               Mr.Bhagwan Swaroop Shukla, CGSC
                                                                                                               with Mr.Sarvan Kumar Shukla,
                                                                                                               Advocate.
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                    83
                                    +           W.P.(C) 12717/2019


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
                                                 BHARTIYA CITY DEVELOPERS PVT LTD         ..... Petitioner
                                                             Through: Mr.Abhishek A Rastogi (through
                                                                      VC), Ms. Pooja M. Rastogi, Ms.
                                                                      Meenal Songire, Advocates.

                                                              Versus
                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr. Vikram Jetly CGSC and
                                                                                                               Ms.Shreya Jetly, Adv. for UOI
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                    84
                                    +           W.P.(C) 12847/2019 & CM APPL.No.52474/2019
                                                RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
                                                                                           ..... Petitioner
                                                            Through: Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                     Shukla,     Mr.Vivek        Vaibhav,
                                                                     Mr.Amendru Kumar Singh and
                                                                     Mr.Sachin Khurana, Advs.
                                                            Versus
                                                UNION OF INDIA & ORS.                                                             ..... Respondents
                                                              Through:                                         Mr. Vikram Jetly CGSC and
                                                                                                               Ms.Shreya Jetly, Adv. for UOI.
                                                                                                               Mr.Farman Ali, Advocate with
                                                                                                               Mr.Krishan Kumar and Ms.Usha
                                                                                                               Jamnal, Advs. For UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Ms. Sonu Bhatnagar, Sr. Standing
                                                                                                               Counsel, with Ms. Venus Mehrotra,
                                                                                                               Adv. & Ms. Kanak Grover, Adv. for
                                                                                                               R-2 & 5.
                                                                                                               Mr.Jatin Puniyani, GP for UOI.
                                    85
                                    +           W.P.(C) 7910/2019 & CM APPL.No.32779/2019



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
                                                 SALARPURIA REAL ESTATE PVT. LTD            ..... Petitioner
                                                              Through: Mr.Abhishek A Rastogi (through
                                                                       VC), Ms. Pooja M. Rastogi, Ms.
                                                                       Meenal Songire, Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                   ..... Respondents
                                                              Through: Mr. Bhagwan Swarup Shukla, CGSC
                                                                       with Mr. Sharran Kumar Shukla,
                                                                       Ms.Priti and Mr.Vinay Shukla,
                                                                       Advocates for UOI.
                                                                       Mr. Vivek Gurnani, Mr. Sanjeev
                                                                       Menon, Ms. Abhipriya Rai and Mr.
                                                                       Vivek Gaurav, Advocates for NAA
                                                                       and DGAP.
                                                                       Mr. Sanjay Kumar, Ms. Easha
                                                                       and Ms. Hemlata Rawat, Advs.
                                                                       for Revenue.

                                    86
                                    +           W.P.(C) 7911/2019
                                                SATTVA DEVELOPERS PVT. LTD                ..... Petitioner
                                                            Through: Mr.Abhishek A Rastogi (through
                                                                      VC), Ms. Pooja M. Rastogi, Ms.
                                                                      Meenal Songire, Advocates.

                                                              Versus
                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr. Manish Mohan, CGSC with
                                                                                                               Mr.Jatin Teotia and Mr.Pushpender
                                                                                                               Nagar, Advocates for UOI.
                                                                                                               Mr.Abhay Prakash Sahay, CGSC,
                                                                                                               Ms.    Mannu     Singh, Mr.Kunal
                                                                                                               Dhawan, Ms.Swayamprabha, Advs
                                                                                                               for UOI.
                                                                                                               Mr.Gyanendra Singh, Advocate.
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
                                     87
                                    +           W.P.(C) 8162/2019

                                                AFFINITI ENTERPRISES                                                           ..... Petitioner
                                                              Through:                                         Mr. R. Jawahar Lal, Mr. Siddharth
                                                                                                               Bawa Mr. Anuj Garg, Advocates.
                                                                                      Versus
                                                UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
                                                                                          ..... Respondent
                                                              Through: Mr.Abhay Prakash Sahay, CGSC,
                                                                       Ms.    Mannu   Singh, Mr.Kunal
                                                                       Dhawan, Ms.Swayamprabha, Advs
                                                                       for UOI.
                                                                       Mr. Ravi Chawla, Sr.Standing
                                                                       Counsel for NAA with Mr.Avneesh
                                                                       Upadhyay and Mr.Himanshu Sood,
                                                                       Advocates.
                                                                       Mr. Vivek Gurnani, Mr. Sanjeev
                                                                       Menon, Ms. Abhipriya Rai and Mr.
                                                                       Vivek Gaurav, Advocates for NAA
                                                                       and DGAP.
                                    88
                                    +           W.P.(C) 9053/2019
                                                UNICHARM INDIA PVT. LTD               ..... Petitioner
                                                             Through: Mr.Rupender Sinhmar, Mr.Prahlad
                                                                       Singh, Advs.
                                                             Versus

                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr. Ravi Prakash, CGSC with Ms.
                                                                                                               Astu Khandelwal, Mr.Taha Yasin,
                                                                                                               Mr.Ali Khan and Mr.Yasharth
                                                                                                               Shukla, Advocates for UOI.
                                                                                                               Mr.Farman Ali with Ms.Usha Jamnal
                                                                                                               and Mr.Krishan Kumar, Advocates
                                                                                                               for R-2 & 3.

                                    89
                                    +           W.P.(C) 10901/2020 & CM APPL. 34162-34163/2020



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
                                                 S.C. JOHNSON PRODUCTS PVT. LTD.           ..... Petitioner
                                                               Through: Mr.Rajat Bose with Mr.Ankit
                                                                        Sachdeva      and     Ms.      Shohini
                                                                        Bhattacharya, Advs.
                                                               Versus
                                                UNION OF INDIA, THROUGH ITS SECRETARY & ORS.
                                                                                         ..... Respondents
                                                              Through: Ms.Nidhi Raman, CGSC with
                                                                       Mr.Zubin Singh and Mr. Debar Chan
                                                                       De, Advocates for UOI.
                                                                       Mr.Zoheb Hossain, Advocate with
                                                                       Mr. Vivek Gurnani, Ms.Abhipriya
                                                                       Rai and Mr.Vivek Gaurav, Advocates
                                                                       for NAA and DGAP.
                                    90
                                    +           W.P.(C) 10932/2020 & CM APPLs.34237-34238/2020, 8172/2022
                                                and Review Pet.127/2024

                                                M/S EMAAR MGF LAND LTD                   ..... Petitioner
                                                              Through: Mr. V. Lakshmikumaran, Ms.
                                                                       Charanya Lakshmi Kumaran, Ms.
                                                                       Apeksha     Mehta,      Ms.     Umang
                                                                       Motiyani, Mr. Yogendra Aldak with
                                                                       Mr.Agrim Arora, Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                    ..... Respondents
                                                              Through: Mr.Ravi Prakash, CGSC with
                                                                       Mr.Farmaan Ali, Mr.Manas Tripathi
                                                                       and Ms.Shruti Shivkumar, Advocate
                                                                       for UOI.
                                                                       Mr.Zoheb Hossain, Advocate with
                                                                       Mr. Vivek Gurnani, Ms.Abhipriya
                                                                       Rai and Mr.Vivek Gaurav, Advocates
                                                                       for NAA and DGAP.
                                                                       Ms. Neha Malik, Standing Counsel
                                                                       with Mr. Sahil Malik for NAA and
                                                                       DGAP.
                                                                       Mr. Satish Kumar, Sr. Standing
                                                                       Counsel for respondent No.3.
                                                                       Ms. Neha Malik, Adv. for NAA and


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
                                                                                                                DGAP.
                                    91
                                    +           W.P.(C) 1171/2020
                                                IFB INDUSTRIES LTD,                                                                 ..... Petitioner
                                                              Through:                                         Mr. Tarun Gulati, Senior Advocate
                                                                                                               with Mr.Kishore Kunal and
                                                                                                               Ms.Ankita Prakash & Mr. Anuj
                                                                                                               Kumar, Advocates.
                                                             Versus
                                                NATIONAL ANTI-PROFITEERING AUTHORITY & ANR.
                                                                                          ..... Respondents
                                                             Through: Mr.Zoheb Hossain, Advocate with
                                                                      Mr. Vivek Gurnani, Ms.Abhipriya
                                                                      Rai and Mr.Vivek Gaurav, Advocates
                                                                      for NAA and DGAP.
                                                                      Mr. Dev P Bhardwaj and Mr. Sarthak
                                                                      Anand, Advoctates for UOI

                                    92
                                    +           W.P.(C) 1406/2020 & CM APPL. No.4879/2020
                                                M/S FRIENDS LAND DEVELOPERS                ..... Petitioner
                                                              Through: Mr.Prakash Kumar and Ms. Rashmi
                                                                       Singh, Advocates
                                                              Versus
                                                UNION OF INDIA & ORS.                   ..... Respondents
                                                              Through: Mr. Rajesh Kumar SPC with Ms.
                                                                       Mishika Pandita and Mr. Shivam,
                                                                       Advocates for UOI.
                                                                       Ms.Sonia Sharma, Advocate with Ms.
                                                                       Purva Chugh, Advocate for R-2 & 3.
                                                                       Ms. Sonu Bhatnagar, Sr. Standing
                                                                       Counsel with Ms. Venus Mehrotra,
                                                                       Adv. & Ms. Kanak Grover, Advs for
                                                                       R-4 & 5
                                                                       Mr. Vivek Gurnani, Mr. Sanjeev
                                                                       Menon, Ms. Abhipriya Rai and Mr.
                                                                       Vivek Gaurav, Advocates for NAA
                                                                       and DGAP.
                                    93
                                    +           W.P.(C) 1780/2020


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
                                                 JOHNSON & JOHNSON PVT.LTD               ..... Petitioner
                                                             Through: Mr. V. Lakshmikumaran, Ms.
                                                                      Charanya Lakshmi Kumaran, Ms.
                                                                      Apeksha    Mehta,     Ms.      Umang
                                                                      Motiyani, Mr. Yogendra Aldak with
                                                                      Mr.Agrim Arora, Advocates.
                                                             versus
                                                UNION OF INDIA & ORS.                                                             ..... Respondents
                                                              Through:                                         Mr. Vikram Jetly CGSC and Ms.
                                                                                                               Shreya Jetly, Adv. for UOI/R-1
                                                                                                               Mr. Vivek Gurnani, Advocates for
                                                                                                               NAA and DGAP.
                                                                                                               Ms. Sonu Bhatnagar with Ms. Venus
                                                                                                               Mehrotra, Adv. & Ms. Kanak Grover,
                                                                                                               Adv. for R-4.
                                    94
                                    +           W.P.(C) 2083/2020 & CM APPL.No.7369/2020
                                                FUSION BUILDTECH PVT LTD                      ..... Petitioner
                                                                 Through: Mr.Abhishek A Rastogi (through
                                                                          VC), Ms. Pooja M. Rastogi, Ms.
                                                                          Meenal Songire, Advocates.
                                                                 Versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr. Rajesh Kumar SPC with Ms.
                                                                                                               Mishika Pandita and Mr. Shivam,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Vivek Gurnani, Advocates for
                                                                                                               NAA and DGAP.
                                                                                                               Mr.Samir Malik, Adv for R-1 and 2.
                                                                                                               Ms. Sonu Bhatnagar, Sr. Standing
                                                                                                               Counsel, with Ms. Venus Mehrotra,
                                                                                                               Adv. & Ms. Kanak Grover, Adv. for
                                                                                                               R-4
                                    95
                                    +           W.P.(C) 2084/2020 & CM APPL. No.7371/2020
                                                ASTER INFRAHOME PVT LTD                ..... Petitioner
                                                             Through: Mr.Abhishek A Rastogi (through
                                                                      VC), Ms. Pooja M. Rastogi, Ms.
                                                                      Meenal Songire, Advocates.


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                                                                                       Versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr. Rajesh Kumar SPC with Ms.
                                                                                                               Mishika Pandita and Mr. Shivam,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                                                                                               Ms. Sonu Bhatnagar, Sr. Standing
                                                                                                               Counsel, with Ms. Venus Mehrotra,
                                                                                                               Adv. & Ms. Kanak Grover, Adv. for
                                                                                                               R-4.
                                                                                                               Mr.Samir Malik, Adv for R-1 and 2
                                    96
                                    +           W.P.(C) 2445/2020
                                                MIS SARVPRIYA SECURITIES PVT. LTD       ..... Petitioner
                                                             Through: Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                       Shukla,     Mr.Vivek          Vaibhav,
                                                                       Mr.Amendru Kumar Singh and
                                                                       Mr.Sachin Khurana, Advs.
                                                             Versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr.Samir Malik, Adv for R-1 and 2.
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                    97
                                    +           W.P.(C) 2490/2020
                                                JOHNSON & JOHNSON PVT LTD                   ..... Petitioner
                                                              Through: Mr. V. Lakshmikumaran, Ms.
                                                                       Charanya Lakshmi Kumaran, Ms.
                                                                       Apeksha    Mehta,       Ms.      Umang
                                                                       Motiyani, Mr. Yogendra Aldak with
                                                                       Mr.Agrim Arora, Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                   ..... Respondents
                                                              Through: Mr. Vivek Gurnani, Mr. Sanjeev


This is a digitally signed order.
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:12
                                                                                                                Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                    98
                                    +           W.P.(C) 2742/2020 & CM APPL. No.9552/2020
                                                ACME HOUSING INDIA PVT. LTD.                  ..... Petitioner
                                                                 Through: Mr.Prateek Bansal, Advocate.

                                                                                      Versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr.Samir Malik, Adv for R-1 and 2
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    99
                                    +           W.P.(C) 3737/2020
                                                PHIILIPS INDIA LIMITED.                                                        ..... Petitioner
                                                                 Through:                                      Mr.Shashank Shekhar with Mr.Tushar
                                                                                                               Joshi Advs.
                                                                                      Versus
                                                UNION OF INDIA & ORS.                                                             ..... Respondents
                                                              Through:                                         Mr. Vipul Agrawal, Standing Counsel
                                                                                                               with     Mr.    Gaoraang       Ranjan,
                                                                                                               Advocates for Revenue.
                                                                                                               Mr. Vivek Gurnani, Advocates for
                                                                                                               NAA and DGAP.
                                                                                                               Ms. Sonu Bhatnagar, Sr. Standing
                                                                                                               Counsel, with Ms. Venus Mehrotra,
                                                                                                               Adv. & Ms. Kanak Grover, Adv. for
                                                                                                               R-5 to R-7.
                                                                                                               Ms. Mansie Jain, Adv for R-8.
                                                                                                               Mr.Jatin Puniyani, GP for UOI.
                                    100
                                    +           W.P.(C) 3910/2020
                                                MACROTECH DEVELOPERS LTD. (FORMERLY KNOWN AS
                                                M/S LODHA DEVELOPERS LTD.) & ANR   ..... Petitioners
                                                             Through: Mr. Kamal Sawhney, Mr.Deepak


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                                                                                                                Thackur   and    Ms.      Aakansha
                                                                                                               Wadhwani, Advocates
                                                                                      Versus

                                                UNION OF INDIA & ORS                                                            ..... Respondents
                                                              Through:                                         Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Mr.Vikramaditya Bhaskar, Adv.
                                                                                                               Mr.Amar Dave, Amicus Curiae with
                                                                                                               Mr. Vikramaditya Bhaskar, Advocate.
                                    101
                                    +           W.P.(C) 3911/2020
                                                M/S NANI RESORTS AND FLORICULTURE PVT. LTD.
                                                                                                ..... Petitioner
                                                                 Through: Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                          Shukla,     Mr.Vivek        Vaibhav,
                                                                          Mr.Amendru Kumar Singh and
                                                                          Mr.Sachin Khurana, Advs.

                                                              Versus
                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Mr.Rajeev K Panday, AAG,
                                                                                                               Mr.Rajeev M. Roy, Mr. P. Srinivasan,
                                                                                                               Advs. for R-5
                                                                                                               Ms. Sonu Bhatnagar, Sr. Standing
                                                                                                               Counsel, with Ms. Venus Mehrotra,
                                                                                                               Adv. & Ms. Kanak Grover, Adv. for
                                                                                                               R-6 & 7.
                                                                                                               Mr. Abhishek Saket, Advocate.
                                    102
                                    +           W.P.(C) 4131/2020
                                                MS. SAMSONITE SOUTH ASIA PVT. LTD ..... Petitioner
                                                                 Through: Mr. Rohan Shah, Adv.

                                                                                      Versus


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                                                 UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr.Asheesh Jain, CGSC with
                                                                                                               Mr. Gaurav Kumar Advocate for R-1
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Ms. Sonu Bhatnagar, Sr. Standing
                                                                                                               Counsel, with Ms. Venus Mehrotra,
                                                                                                               Adv. & Ms. Kanak Grover, Adv.
                                    103
                                    +           W.P.(C) 4345/2020
                                                RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
                                                             Through: Mr. R. Jawahar Lal, Mr. Siddharth
                                                                       Bawa Mr. Anuj Garg, Advocates.
                                                             Versus

                                                UNION OF INDIA AND ORS & ORS.            ..... Respondents
                                                              Through: Mr.Asheesh Jain, CGSC with
                                                                       Mr. Gaurav Kumar, Ms.Ankita Kedia
                                                                       and Ms.Ria Khanna, Advocates for R-
                                                                       1.
                                                                       Mr.Zoheb Hossain, Advocate with
                                                                       Mr. Vivek Gurnani, Ms.Abhipriya
                                                                       Rai and Mr.Vivek Gaurav, Advocates
                                                                       for NAA and DGAP.
                                    104
                                    +           W.P.(C) 4348/2020
                                                APEX MEADOWS PVT LTD                  ..... Petitioner
                                                           Through: Mr. V. Lakshmikumaran, Ms.
                                                                     Charanya Lakshmi Kumaran, Ms.
                                                                     Apeksha    Mehta,      Ms.     Umang
                                                                     Motiyani, Mr. Yogendra Aldak with
                                                                     Mr.Agrim Arora, Advocates.
                                                           Versus

                                                UNION OF INDIA & ORS.                                                          ..... Respondents
                                                              Through:                                         Ms. Neha Malik, Standing Counsel
                                                                                                               with Mr. Sahil Malik for NAA and
                                                                                                               DGAP.


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                                                                                                                Mr. M. Rambabu, Ms. Prity Kumari
                                                                                                               and Mr.N.Eswara Rao, Advs. for R-4.
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                    105
                                    +           W.P.(C) 4375/2020
                                                M/S PATANJALI AYURVED LTD                ..... Petitioner
                                                              Through: Mr. Priyadarshi Manish, Mrs. Anjali
                                                                       Jha Manish and Ms.Divya Rastogi,
                                                                       Advs.
                                                              Versus
                                                UNION OF INDIA & ORS.                    ..... Respondents
                                                              Through: Mr.Zoheb Hossain, Advocate with
                                                                       Mr. Vivek Gurnani, Ms.Abhipriya
                                                                       Rai and Mr.Vivek Gaurav, Advocates
                                                                       for NAA and DGAP.

                                    106
                                    +           W.P.(C) 4516/2020
                                                MCNROE CONSUMER PRODUCTS PVT. LTD. ..... Petitioner
                                                            Through: Mr.Tarun Gulati, Sr. Advocate with
                                                                     Mr. Kumar Visalaksh, Mr. Udit Jain,
                                                                     Mr. Arihant Tater, Mr. Saurabh
                                                                     Dugar and Mr. Ajitesh Dayal Singh,
                                                                     Advocates.
                                                            Versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Mr.Farman Ali and Ms.Usha Jamnal,
                                                                                                               Advocates for UOI.
                                    107
                                    +           W.P.(C) 4607/2020

                                                AFFINITI ENTERPRISES                                                            ..... Petitioner


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                                                                                       Through:                 Mr. R. Jawahar Lal, Mr. Siddharth
                                                                                                               Bawa Mr. Anuj Garg, Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr.Farman Ali and Ms.Usha Jamnal,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Vivek Gurnani, Advocates for
                                                                                                               NAA and DGAP.
                                                                                                               Mr. Ravi Chawla, Sr.Standing
                                                                                                               Counsel for NAA with Mr.Avneesh
                                                                                                               Upadhyay and Mr.Himanshu Sood,
                                                                                                               Advocates.
                                    108
                                    +           W.P.(C) 4824/2020 & CM APPL.No.2183/2021
                                                M/S CILANTRO DINERS PVT. LTD               ..... Petitioner
                                                              Through: Mr.Nikhil    Gupta,       Mr.     Vipin
                                                                       Upadhyay, Mr. Prince Nagpal and
                                                                       Mr. Rochit Abhishek, Advocates
                                                              Versus
                                                UNION OF INDIA & ORS.                   ..... Respondents
                                                              Through: Mr.Farman Ali and Ms.Usha Jamnal,
                                                                       Advocates for UOI.
                                                                       Mr. Vivek Gurnani, Mr. Sanjeev
                                                                       Menon, Ms. Abhipriya Rai and Mr.
                                                                       Vivek Gaurav, Advocates for NAA
                                                                       and DGAP.
                                                                       Mr.Rony John, Mr.Piyush Swami and
                                                                       Mr.Arshdeep Singh and Mr.Anuj
                                                                       Dubey, Advocates for R-2 and 3.
                                    109
                                    +           W.P.(C) 4957/2020
                                                WHIRLPOOL OF INDIA LTD                   ..... Petitioner
                                                             Through: Mr. V. Lakshmikumaran, Ms.
                                                                       Charanya Lakshmi Kumaran, Ms.
                                                                       Apeksha    Mehta,     Ms.      Umang
                                                                       Motiyani, Mr. Yogendra Aldak with
                                                                       Mr.Agrim Arora, Advocates.
                                                             Versus




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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
                                                 UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr.Farman Ali and Ms.Usha Jamnal,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                                                                                               Ms. Sonu Bhatnagar, Sr. Standing
                                                                                                               Counsel, with Ms. Venus Mehrotra,
                                                                                                               Adv. & Ms. Kanak Grover, Adv. for
                                                                                                               R-5.
                                    110
                                    +           W.P.(C) 5347/2020 & CM APPL. No.23558/2020
                                                GAURSONS REALTECH PVT LTD              ..... Petitioner
                                                            Through: Mr. Monish Panda with Mr.Mrinal
                                                                     Bharat Ram, Advocates.
                                                            Versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr. Bhagwan Swarup Shukla, CGSC
                                                                                                               with Mr. Sharran Kumar Shukla,
                                                                                                               Ms.Priti and Mr.Vinay Shukla,
                                                                                                               Advocates for UOI.
                                                                                                               Mr.Farmaan Ali with Ms.Usha
                                                                                                               Jamnal and Mr.Krishan Kumar,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                    111
                                    +           W.P.(C) 5798/2020
                                                RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
                                                                                               ..... Petitioner
                                                              Through: Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                       Shukla,     Mr.Vivek          Vaibhav,
                                                                       Mr.Amendru Kumar Singh and
                                                                       Mr.Sachin Khurana, Advs.
                                                              Versus
                                                UNION OF INDIA & ORS.                   ..... Respondents


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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
                                                                                       Through:                 Mr. Anil Soni, CGSC for UOI with
                                                                                                               Mr. Devvrat Yadav, Advocate.
                                                                                                               Ms. Sonu Bhatnagar with Ms. Nishta
                                                                                                               Mittal, Ms. Apurva Singh and Ms. KS
                                                                                                               Mary Jonet, Advs for 2 to 7.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Ms.Akanksha Kaul, Advocate with
                                                                                                               Ms. Versha Singh Advs for UOI.
                                                                                                               Ms. Alpana Singh & Mr. P. Pandey,
                                                                                                               Advocates for R-3

                                    112
                                    +           W.P.(C) 5979/2020 & CM APPL. No.21655/2020 and Review
                                                Pet.128/2024

                                                EMAAR MGF LAND LTD                                                                ..... Petitioner
                                                            Through:                                           Mr. V. Lakshmikumaran, Ms.
                                                                                                               Charanya Lakshmi Kumaran, Ms.
                                                                                                               Apeksha    Mehta,     Ms.      Umang
                                                                                                               Motiyani, Mr. Yogendra Aldak with
                                                                                                               Mr.Agrim Arora, Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr. Ravi Prakash, CGSC with Ms.
                                                                                                               Astu Khandelwal, Mr.Taha Yasin,
                                                                                                               Mr.Ali Khan and Mr.Yasharth
                                                                                                               Shukla, Advocates for UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Mr. Parangat Pandey and Ms. Alpana
                                                                                                               Singh, Advocates for R-3.
                                                                                                               Mr. Satish Kumar, Sr. Standing
                                                                                                               Counsel.
                                    113
                                    +           W.P.(C) 6671/2020



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                                                 GAURAV SHARMA FOOD INDUSTRIES          ..... Petitioner
                                                            Through: Mr. Nikhil Gupta, Mr. Vipin
                                                                     Upadhyay, Mr. Prince Nagpal & Mr.
                                                                     Rochit, Advocates
                                                            Versus
                                                UNION OF INDIA & ORS.                                                             ..... Respondents
                                                              Through:                                         Mr.Vivek Goyal, Senior Panel
                                                                                                               Counsel, UOI with Mr.Gokul Sharma,
                                                                                                               Advocate and Mr.Shivam Singh,
                                                                                                               Advocates for R-1.
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                    114
                                    +           W.P.(C) 7412/2020 & CM APPL. No.24800/2020
                                                SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
                                                                 Through: Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                          Shukla,      Mr.Vivek      Vaibhav,
                                                                          Mr.Amendru Kumar Singh and
                                                                          Mr.Sachin Khurana, Advs.
                                                                          Mr. Tushar Jarwal, Mr. Rahul Sateeja,
                                                                          Mr. Pranav Bansal and Mr. Sanyam
                                                                          Agarwal, Advocates
                                                                 Versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr.Farman Ali and Ms.Usha Jamnal,
                                                                                                               Advocates for UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.

                                    115
                                    +           W.P.(C) 7736/2020
                                                M/S PRASAD MEDIA CORPORATION PVT LTD ..... Petitioner
                                                             Through: Mr. V. Lakshmikumaran, Ms.
                                                                      Charanya Lakshmi Kumaran, Ms.
                                                                      Apeksha   Mehta, Ms.       Umang


This is a digitally signed order.
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
                                                                                                                Motiyani, Mr. Yogendra Aldak with
                                                                                                               Mr.Agrim Arora, Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                                                          ..... Respondents
                                                              Through:                                         Ms.Aakanksha Kaul, Advocate for
                                                                                                               NAA
                                                                                                               Ms. Sonu Bhatnagar, Sr. Standing
                                                                                                               Counsel, with Ms. Venus Mehrotra,
                                                                                                               Adv. & Ms. Kanak Grover, Adv. for
                                                                                                               R-4.
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                    116
                                    +           W.P.(C) 8229/2020
                                                LITECON INDUSTRIES PVT.LTD.                 ..... Petitioner
                                                             Through: Mr. Kumar Visalaksh with Mr. Udit
                                                                       Jain, Mr. Arihant Tater, Mr. Saurabh
                                                                       Dugar and Mr. Ajitesh Dayal Singh,
                                                                       Advocates.
                                                             Versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr.Farman Ali and Ms.Usha Jamnal,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Vipul Agrawal, Standing Counsel
                                                                                                               with    Mr.    Gaoraang      Ranjan,
                                                                                                               Advocates for Revenue.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    117
                                    +           W.P.(C) 8751/2020 & CM APPL.No.28192/2020
                                                M/S SIGNATURE BUILDERS PVT. LTD.       ..... Petitioner
                                                             Through: Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                      Shukla,     Mr.Vivek          Vaibhav,
                                                                      Mr.Amendru Kumar Singh and
                                                                      Mr.Sachin Khurana, Advs.


This is a digitally signed order.
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
                                                               Versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr. Bhagwan Swarup Shukla, CGSC
                                                                                                               with Mr. Sharran Kumar Shukla,
                                                                                                               Ms.Priti and Mr.Vinay Shukla,
                                                                                                               Advocates for UOI.
                                                                                                               Ms. Sonu Bhatnagar,Ms. Venus
                                                                                                               Mehrotra, Adv. & Ms. Kanak Grover,
                                                                                                               Adv. for R-2.
                                                                                                               Mr. Vivek Gurnani, Advocates for
                                                                                                               NAA and DGAP.
                                    118
                                    +           W.P.(C) 9146/2020 & CM APPL. No.29630/2020
                                                LITE BITE TRAVELS FOODS PVT LTD           ..... Petitioner
                                                              Through: Mr. V. Lakshmikumaran, Ms.
                                                                       Charanya Lakshmi Kumaran, Ms.
                                                                       Apeksha    Mehta,       Ms.     Umang
                                                                       Motiyani, Mr. Yogendra Aldak with
                                                                       Mr.Agrim Arora, Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                   ..... Respondents
                                                              Through: Mr.Satish Kumar, Sr.standing counsel
                                                                       with    Ms.Vaishali      Goyal      and
                                                                       Mr.Dhruv, Advocates for R-1.
                                                                       Mr.Ashwini Chawla, Adv. for R-2 &
                                                                       R-3.
                                                                       Mr. Vivek Gurnani, Mr. Sanjeev
                                                                       Menon, Ms. Abhipriya Rai and Mr.
                                                                       Vivek Gaurav, Advocates for NAA
                                                                       and DGAP.
                                    119
                                    +           W.P.(C) 969/2020 & CM APPL.5342/2020
                                                NESTLE INDIA LTD. & ANR.                   ..... Petitioners
                                                              Through: Mr. V. Lakshmikumaran, Ms.
                                                                        Charanya Lakshmi Kumaran, Ms.
                                                                        Apeksha    Mehta,     Ms.      Umang
                                                                        Motiyani, Mr. Yogendra Aldak with
                                                                        Mr.Agrim Arora, Advocates.
                                                              Versus



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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
                                                 UNION OF INDIA & ORS.                                                             ..... Respondents
                                                              Through:                                         Mr.    Kirtiman     Singh,     CGSC,
                                                                                                               Mr.Waize Ali Noor, Mr. Varun
                                                                                                               Rajawat, Mr. Varun P Singh, Mr.
                                                                                                               Kartik Baijal and Mr. Aryan Agrawal,
                                                                                                               Advocates for UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.

                                    120
                                    +           W.P.(C) 9931/2020
                                                M/S NIRALA PROJECT PVT LTD.                ..... Petitioner
                                                                 Through: Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                          Shukla,     Mr.Vivek          Vaibhav,
                                                                          Mr.Amendru Kumar Singh and
                                                                          Mr.Sachin Khurana, Advs.
                                                                 Versus
                                                UNION OF INDIA & ORS.                      ..... Respondents
                                                                 Through: Mr.Farman Ali and Ms.Usha Jamnal,
                                                                          Advocates for UOI.
                                                                          Ms. Aakanksha Kaul, Advocate.
                                                                          Ms. Neha Malik, Standing Counsel
                                                                          with Mr. Sahil Malik for NAA and
                                                                          DGAP.

                                    121
                                    +           W.P.(C) 9934/2020 & CM APPL. Nos.31623-31624/2020
                                                M/S S3 BUILDWELL LLP                                                            ..... Petitioner
                                                              Through:                                         Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                                                               Shukla,     Mr.Vivek         Vaibhav,
                                                                                                               Mr.Amendru Kumar Singh and
                                                                                                               Mr.Sachin Khurana, Advs.
                                                              Versus
                                                UNION OF INDIA & ORS.                                                          ..... Respondents
                                                              Through:                                         Ms.Aakanksha Kaul, Mr.Manek
                                                                                                               Singh, Mr.Aaman Sahani, Advocates
                                                                                                               for UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with


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                                                                                                                Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    122
                                    +           W.P.(C) 9935/2020 & CM APPL. Nos.31625-31626/2020
                                                M/S JMK HOLDINGS PVT LTD.                 ..... Petitioner
                                                              Through: Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                       Shukla,     Mr.Vivek          Vaibhav,
                                                                       Mr.Amendru Kumar Singh and
                                                                       Mr.Sachin Khurana, Advs.
                                                              Versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Ms.Aakanksha Kaul, Advocate for
                                                                                                               NAA
                                                                                                               Mr. Vivek Gurnani, Advocates for
                                                                                                               NAA and DGAP.
                                                                                                               Advocates for NAA and DGAP.
                                    123
                                    +           W.P.(C) 1357/2021
                                                M/S INFINITI RETAIL LTD                  ..... Petitioner
                                                               Through: Mr.Rohan Shah (through VC),
                                                                        Mr.Mihir Deshmukh, Mr.Rajat Mittal,
                                                                        Mr. Jay Gandhi and Ms. Megha,
                                                                        Advocates.
                                                               Versus
                                                UNION OF INDIA AND ORS.                  ..... Respondents
                                                               Through: Mr. Dev. P. Bhardwaj, CGSC for
                                                                        UOI with Mr.Khushal Saini and
                                                                        Mr.Prakhar Vashisth, Advocates for
                                                                        UOI.
                                                                        Mr. Vivek Gurnani, Advocates for
                                                                        NAA and DGAP.
                                    124
                                    +           W.P.(C) 1366/2021
                                                M/S TATA STARBUCKS PRIVATE LIMITED ..... Petitioner
                                                             Through: Mr. Rohan Shah (through VC),
                                                                      Advocate
                                                             Versus



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                                                 UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr. Rohan Shah (through VC), Mr. S.
                                                                                                               Mahesh Sahasranaman and Mr. S.
                                                                                                               Rajan, Advocates for UOI
                                                                                                               Mr. Vivek Gurnani, Advocates for
                                                                                                               NAA and DGAP.
                                    125
                                    +           W.P.(C) 14666/2021 & CM APPL.46201-46203/2021
                                                ANAND RATHI                                                                     ..... Petitioner
                                                                                      Through:                 Mr.Abhishek A Rastogi (through
                                                                                                               VC), Ms. Pooja M. Rastogi, Ms.
                                                                                                               Meenal Songire, Advocates.

                                                                                      Versus
                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr. Ravi Prakash, CGSC with
                                                                                                               Ms.Astu Khandelwal, Mr.Taha Yasin,
                                                                                                               Mr.Ali Khan and Mr.Yasharth
                                                                                                               Shukla, Advocates for UOI.
                                                                                                               Mr.Aman Malik, Mr.Samir Malik and
                                                                                                               Mr.Yunus Malik, Advocates for R-2
                                                                                                               and 3
                                    126
                                    +           W.P.(C) 1593/2021 & CM APPL. No.4529/2021
                                                RAYMOND CONSUMER CARE LTD.           ..... Petitioner
                                                           Through: Mr. V. Lakshmikumaran, Ms.
                                                                    Charanya Lakshmi Kumaran, Ms.
                                                                    Apeksha    Mehta,      Ms.     Umang
                                                                    Motiyani, Mr. Yogendra Aldak with
                                                                    Mr.Agrim Arora, Advocates.
                                                           Versus

                                                UNION OF INDIA & ORS.                                                          ..... Respondents
                                                              Through:                                         Ms.Amrita Prakash, CGSC with
                                                                                                               Mr.Vishal Ashwani Mehta, Advocate
                                                                                                               for UOI
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA


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                                                                                                                and DGAP.
                                    127
                                    +           W.P.(C) 1765/2021
                                                M/S LE REVE                                                                       ..... Petitioner
                                                                                      Through:                 Mr.Nikhil     Gupta,         Mr.Vipin
                                                                                                               Upadhayay, Mr. Prince Nagpal and
                                                                                                               Mr.Rochit Abhishek, Advs.
                                                                                      Versus

                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr.Rishabh Sahu with Mr. Sameer
                                                                                                               Sharma Advs. for UOI.
                                                                                                               Mr.Ashwini Chawla, Adv. for R-2 &
                                                                                                               3.
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                    128
                                    +           W.P.(C) 1766/2021

                                                NEEVA FOODS PVT. LTD                                                            ..... Petitioner
                                                             Through:                                          Mr.Nikhil     Gupta,          Mr.Vipin
                                                                                                               Upadhayay, Mr. Prince Nagpal and
                                                                                                               Mr.Rochit Abhishek, Advs.
                                                                                      Versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr. Aditya Dewan, Advocate
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                    129
                                    +           W.P.(C) 1852/2021 & CM Nos.5359/2021, 29026-29027/2021
                                                M/S SUBWAY SYSTEMS INDIA PVT LTD        ..... Petitioner
                                                             Through: Mr. Abshishek A. Rastogi (through
                                                                      VC) and Mr.Pratyush Prava Saha,
                                                                      Advocates.
                                                             Versus


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                                                 UNION OF INDIA & ORS.                                                             ..... Respondents
                                                              Through:                                         Mr. Aditya Dewan, Advocate
                                                                                                               Mr.Satya Ranjan Swain, Sr.PC,
                                                                                                               Mr.Kautilya Birat, Adv. for R-1/UOI
                                                                                                               Mr. Vivek Gurnani, Advocates for
                                                                                                               NAA and DGAP.
                                    130
                                    +           W.P.(C) 1951/2021 & CM APPL. Nos.5705-5706/2021
                                                M/S SUB WEST RESTAURANTS LLP         ..... Petitioner
                                                              Through: Mr.Abhishek A Rastogi (through
                                                                       VC), Adv.
                                                              Versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr. Anshuman, Sr.Panel Counsel
                                                                                                               with Mr. Piyush Ahluwalia, Advocate
                                                                                                               for R-1.
                                                                                                               Mr.Aditya Dewan, Advs. for R-
                                                                                                               3/NAPA.
                                                                                                               Ms. Sonu Bhatnagar with Ms. Venus
                                                                                                               Mehrotra, Adv. & Ms. Kanak Grover,
                                                                                                               Adv. for R-4.
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                    131
                                    +           W.P.(C) 2440/2021
                                                BONNE SANTE                                                                     ..... Petitioner
                                                                                      Through:                 Mr.Nikhil     Gupta,          Mr.Vipin
                                                                                                               Upadhayay, Mr. Prince Nagpal and
                                                                                                               Mr.Rochit Abhishek, Advs.
                                                                                      Versus

                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Ms. Pratima N. Lakra, CGSC with
                                                                                                               Ms.Stuti Aggarwal, Ms.Kashish
                                                                                                               G.Baweja and Mr.Chandan Prajapati,
                                                                                                               Advocates for UOI.
                                                                                                               Mr.Rony John, Mr.Piyush Swami,


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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
                                                                                                                Mr.Arshdeep Singh and Mr.Anuj
                                                                                                               Dubey, Advocates for R-2 and 3.


                                    132
                                    +           W.P.(C) 2676/2021 & CM APPL.7906-7907/2021
                                                HORIZON PROJECTS PRIVATE LIMITED        ..... Petitioner
                                                             Through: Mr. Kumar Visalaksh with Mr. Udit
                                                                      Jain, Mr. Arihant Tater, Mr. Saurabh
                                                                      Dugar and Mr. Ajitesh Dayal Singh,
                                                                      Advocates.
                                                             Versus

                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Mr. Rajesh Kumar SPC with Ms.
                                                                                                               Mishika Pandita and Mr. Shivam,
                                                                                                               Advocates for UOI.
                                                                                                               Mr.Parangat Pandey and Ms. Alpana
                                                                                                               Singh, Advocates for R-3.
                                    133
                                    +           W.P.(C) 2785/2021 & CM APPL.8368/2021

                                                SAMSUNG INDIA ELECTRONICS PVT LTD        ..... Petitioner
                                                             Through: Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                      Shukla,     Mr.Vivek          Vaibhav,
                                                                      Mr.Amendru Kumar Singh and
                                                                      Mr.Sachin Khurana, Advs.
                                                             Versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    134
                                    +           W.P.(C) 2897/2021


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                                                 ITC LIMITED & ANR.                                                             ..... Petitioners
                                                               Through:                                        Mr.Ajay Aggarwal, Advocate
                                                               Versus

                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr. Ravi Prakash, CGSC with
                                                                                                               Ms.Astu Khandelwal, Mr.Taha Yasin,
                                                                                                               Mr.Ali Khan and Mr.Yasharth
                                                                                                               Shukla, Advocates for UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    135
                                    +           W.P.(C) 2970/2021
                                                M/S DRA AADITHYA PROJECTS PVT. LTD.       ..... Petitioner
                                                             Through: Mr. Monish Panda with Mr.Mrinal
                                                                      Bharat Ram, Advocates.
                                                             Versus

                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr. Manish Mohan, CGSC with
                                                                                                               Mr.Jatin Teotia and Mr.Pushpender
                                                                                                               Nagar, Advocates for UOI.
                                                                                                               Mr. Sameer Vashisht, ASC Civil
                                                                                                               GNCTD with Ms. Sanjana Nangia,
                                                                                                               Advocates.
                                                                                                               Mr.Aman Malik, Mr.Samir Malik and
                                                                                                               Mr.Yunus Malik, Advocates for R-2
                                                                                                               and 3
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    136
                                    +           W.P.(C) 3254/2021
                                                GILLETTE INDIA LTD                                                              ..... Petitioner
                                                              Through:                                         Mr. V. Lakshmikumaran, Ms.
                                                                                                               Charanya Lakshmi Kumaran, Ms.
                                                                                                               Apeksha   Mehta,   Ms.      Umang


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                                                                                                                Motiyani, Mr. Yogendra Aldak with
                                                                                                               Mr.Agrim Arora, Advocates.
                                                               Versus
                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr.Asheesh Jain, CGSC with
                                                                                                               Mr. Gaurav Kumar Advocate for R-1
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    137
                                    +           W.P.(C) 3306/2021
                                                PROCTER AND GAMBLE HOME PRODUCTS PVT LTD
                                                                                           ..... Petitioner
                                                             Through: Mr. V. Lakshmikumaran, Ms.
                                                                      Charanya Lakshmi Kumaran, Ms.
                                                                      Apeksha    Mehta,   Ms.      Umang
                                                                      Motiyani, Mr. Yogendra Aldak with
                                                                      Mr.Agrim Arora, Advocates.

                                                                                      Versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr. Ripu Daman Bhardwaj, CGSC
                                                                                                               with Mr. Abhinav Bhardwaj and
                                                                                                               Mr.K.Manaswini, Advocates for R-1.
                                                                                                               Mr.Vivek Goyal, CGSC with
                                                                                                               Mr.Gokul Sharma, Adv. for UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    138
                                    +           W.P.(C) 3327/2021
                                                PROCTER AND GAMBLE HYGIENE AND HEALTH CARE LTD
                                                                                           ..... Petitioner
                                                             Through: Mr. V. Lakshmikumaran, Ms.
                                                                      Charanya Lakshmi Kumaran, Ms.
                                                                      Apeksha    Mehta,   Ms.      Umang
                                                                      Motiyani, Mr. Yogendra Aldak with


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                                                                                                                Mr.Agrim Arora, Advocates.
                                                                                      Versus

                                                UNION OF INDIA & ORS.                                                             ..... Respondents
                                                              Through:                                         Mr.Vivek Goyal, Senior Panel
                                                                                                               Counsel, UOI with Mr.Gokul Sharma,
                                                                                                               Advocate and Mr.Shivam Singh,
                                                                                                               Advocates for R-1.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.

                                    139
                                    +           W.P.(C) 3867/2021

                                                M/S ELECTRONICS MART INDIA LTD            ..... Petitioner
                                                             Through: Mr.Nikhil      Gupta,         Mr.Vipin
                                                                       Upadhayay, Mr. Prince Nagpal and
                                                                       Mr.Rochit Abhishek, Advs.
                                                             Versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr.Farman Ali and Ms.Usha Jamnal,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Ripu Daman Bhardwaj, CGSC
                                                                                                               for UOI
                                                                                                               Mr.Aman Malik, Mr.Samir Malik and
                                                                                                               Mr.Yunus Malik, Advocates for R-2
                                                                                                               and 3
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                    140
                                    +           W.P.(C) 4600/2021
                                                INOX LEISURE LIMITED.                                                            ..... Petitioner
                                                              Through:                                         Mr. Kumar Visalaksh with Mr. Udit
                                                                                                               Jain, Mr. Arihant Tater, Mr. Saurabh
                                                                                                               Dugar and Mr. Ajitesh Dayal Singh,


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                                                                                                                Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr. Ripu Daman Bhardwaj, CGSC
                                                                                                               with Mr. Abhinav Bhardwaj and
                                                                                                               Mr.K.Manaswini, Advocates for R-1.
                                                                                                               Mr. Bhagwan Swarup Shukla, CGSC
                                                                                                               with Mr. Sharran Kumar Shukla,
                                                                                                               Ms.Priti and Mr.Vinay Shukla,
                                                                                                               Advocates for UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    141
                                    +           W.P.(C) 4789/2021

                                                M/S MANAS VIHAR SAHAKARI AWAS SAMITI LTD.
                                                                                           ..... Petitioner
                                                             Through: Mr.Abhishek A Rastogi, Ms. Pooja
                                                                      M. Rastogi, Ms. Meenal Songire,
                                                                      Advocates.
                                                             Versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr. Ripu Daman Bhardwaj, CGSC
                                                                                                               with Mr. Abhinav Bhardwaj and
                                                                                                               Mr.K.Manaswini, Advocates for R-1.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Mr. Bhagwan Swarup Shukla, CGSC
                                                                                                               with Mr. Sharran Kumar Shukla,
                                                                                                               Ms.Priti and Mr.Vinay Shukla,
                                                                                                               Advocates for UOI.
                                                                                                               Mr. Manas Bhatnagar, Advocates for
                                                                                                               R-4.
                                    142
                                    +           W.P.(C) 4794/2021 & CM APPL. 14802/2021



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                                                 YELLOW SUN RESTAURANTS
                                                PRIVATE LIMITED                         ..... Petitioner
                                                              Through: Mr. Nikhil Gupta, Mr. Vipin
                                                                       Upadhyay, Mr. Prince Nagpal & Mr.
                                                                       Rochit, Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                   ..... Respondents
                                                                                      Through:                 Mr. Ajay Kumar Pandey, SPC for
                                                                                                               UOI with Mr. Rajat Choudhary,
                                                                                                               Advocate for R-1/UOI
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    143
                                    +           W.P.(C) 6337/2021 & CM APPL.19960/2021
                                                M/S PURI CONSTRUCTION PVT. LTD.              ..... Petitioner
                                                              Through: Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                       Shukla,     Mr.Vivek         Vaibhav,
                                                                       Mr.Amendru Kumar Singh and
                                                                       Mr.Sachin Khurana, Advs.
                                                              Versus

                                                UNION OF INDIA & ORS.                                                             ..... Respondents
                                                              Through:                                         Mr. Kunal Sharma, Sr. Standing
                                                                                                               Counsel with Mr. Shubhendu
                                                                                                               Bhattacharya, Adv.
                                                                                                               Mr.Apoorv Kurup, CGSC with
                                                                                                               Ms.Aanchal, Advocates for R-1
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    144
                                    +           W.P.(C) 990/2021
                                                M/S BPTP LTD.                                                                     ..... Petitioner
                                                                                      Through:                 Mr.Kishore Kunal and Ms. Ankita
                                                                                                               Prakash & Mr. Anuj Kumar, Advs.
                                                                                      Versus


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                                                 UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr.Asheesh Jain, CGSC with Mr.
                                                                                                               Gaurav Kumar, Advocate for R-1
                                                                                                               Mr. Vivek Gurnani, Mr. Sanjeev
                                                                                                               Menon, Ms. Abhipriya Rai and Mr.
                                                                                                               Vivek Gaurav, Advocates for NAA
                                                                                                               and DGAP.
                                                                                                               Ms. Sonu Bhatnagar, Sr. Standing
                                                                                                               Counsel, with Ms. Venus Mehrotra,
                                                                                                               Adv. & Ms. Kanak Grover, Adv. for
                                                                                                               R-4.
                                    145
                                    +           W.P.(C) 997/2021 & CM No.2721/2021
                                                M/S MAN REALTY LTD & ANR.               ..... Petitioners
                                                              Through: Mr. V. Lakshmikumaran, Ms.
                                                                       Charanya Lakshmi Kumaran, Ms.
                                                                       Apeksha    Mehta,      Ms.     Umang
                                                                       Motiyani, Mr. Yogendra Aldak with
                                                                       Mr.Agrim Arora, Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                   ..... Respondents
                                                              Through: Mr.Farman Ali and Ms.Usha Jamnal,
                                                                       Advocates for UOI.
                                                                       Mr.Zoheb Hossain, Advocate with
                                                                       Mr. Vivek Gurnani, Ms.Abhipriya
                                                                       Rai and Mr.Vivek Gaurav, Advocates
                                                                       for NAA and DGAP.
                                    146
                                    +           W.P.(C) 12557/2022 & CM APPL.Nos.38027-38028/2022
                                                L OREAL INDIA PRIVATE LIMITED                ..... Petitioner
                                                              Through: Mr. V. Lakshmikumaran, Ms.
                                                                        Charanya Lakshmi Kumaran, Ms.
                                                                        Apeksha    Mehta,   Ms.       Umang
                                                                        Motiyani, Mr. Yogendra Aldak with
                                                                        Mr.Agrim Arora, Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Ms. Uma Prasuna Bachu, Sr.PC with


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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
                                                                                                                Ms.Poonam, GP for R-1.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    147
                                    +           W.P.(C) 12573/2022 & CM APPLs.38062-38063/2022
                                                M/S SWATI REALTY                                                              ..... Petitioner
                                                              Through:                                         Mr.Abhishek A Rastogi, Ms. Pooja
                                                                                                               M. Rastogi, Ms. Meenal Songire,
                                                                                                               Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                                                               ..... Respondents
                                                              Through:                                         Mr. Sandeep Vishnu, Advocate for
                                                                                                               UOI.
                                                                                                               Ms. Suruchi Suri, Advocate with
                                                                                                               Mr.Mayur Narang, Advocate for R-4.
                                                                                                               Ms. Sonu Bhatnagar with Ms. Nishta
                                                                                                               Mittal, Ms. Apurva Singh and Ms. KS
                                                                                                               Mary Jonet, Advs for 5 and 6
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    148
                                    +           W.P.(C) 12639/2022 & CM APPLs.38309-38310/2022 & 39263/2022

                                                M/S PERFECT BUILDWELL PVT LTD            ..... Petitioner
                                                              Through: Mr. Krishnamohan K Menon, Ms
                                                                       Parul Sachdeva & Ms. Yamini
                                                                       Sharma, Advocates
                                                              Versus

                                                UNION OF INDIA AND ORS                    ..... Respondents
                                                              Through: Mr. Ravi Prakash, CGSC with
                                                                       Ms.Astu Khandelwal, Mr.Taha Yasin,
                                                                       Mr.Ali Khan and Mr.Yasharth
                                                                       Shukla, Advocates for UOI.



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
                                                                                                                Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    149
                                    +           W.P.(C) 12797/2022 & CM APPLs.38922-38924/2022
                                                VASAVI AND GP INFRA LLP                  ..... Petitioner
                                                             Through: Mr.Krishna    Dev   Jagarlamudi,
                                                                       Advocate with Mr.N.Sai Vinod,
                                                                       Advocate.
                                                             Versus
                                                UNION OF INDIA & ORS.                                                               ..... Respondents
                                                              Through:                                         Mr.Jatin, Sr.Panel Counsel with
                                                                                                               Ms.Chetanaya Puri, Advocate for
                                                                                                               UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Ms. Sonu Bhatnagar with Ms. Nishta
                                                                                                               Mittal, Ms. Apurva Singh and Ms. KS
                                                                                                               Mary Jonet, Advs for 4
                                    150
                                    +           W.P.(C) 13657/2022 & CM APPLs.41646-41647/2022
                                                M/S DLF LIMITED                                                                  ..... Petitioner
                                                              Through:                                         Mr. V. Lakshmikumaran, Ms.
                                                                                                               Charanya Lakshmi Kumaran, Ms.
                                                                                                               Apeksha    Mehta,       Ms.     Umang
                                                                                                               Motiyani, Mr. Yogendra Aldak with
                                                                                                               Mr.Agrim Arora, Advocates.
                                                                                      Versus

                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr.Asheesh Jain, CGSC with
                                                                                                               Mr. Gaurav Kumar, Advocate for
                                                                                                               R-1.
                                                                                                               Mr. Vipul Agrwal, Adv. for
                                                                                                               NAA/DGAP
                                                                                                               Mr.Zoheb Hossain, Advocate with


This is a digitally signed order.
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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
                                                                                                                Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Mr.Satish     Kumar,     Sr.Standing
                                                                                                               Counsel with Ms.Vaishali Goyal,
                                                                                                               Advocates for R-5.
                                    151
                                    +           W.P.(C) 13715/2022 & CM APPLs.41879/2022, 45056/2022 and
                                                45505/2022

                                                NY CINEMAS LLP                                                               ..... Petitioner
                                                             Through:                                          Mr. Raj Shekhar Rao, Sr. Advocate
                                                                                                               with Mr.Rituraj H. Gurjar with
                                                                                                               Mr.Prateek K. Chadha, Mr. Sreekar
                                                                                                               Aechuri, Ms. Pragya Ganjoo,
                                                                                                               Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                                                        ..... Respondents
                                                              Through:                                         Mr. Sushil Kumar Pandey, Mr. Neha
                                                                                                               Yadav, Ms. Neha Yadav, Advocates
                                                                                                               for UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Mr. Anurag Ojha, Sr.Standing
                                                                                                               Counsel with Mr. Subham Kumar,
                                                                                                               Advocate for Respondent No.3 & 4.
                                                                                                               Ms.Sonu         Bhatnagar       with
                                                                                                               Ms.Anushree Narain, Ms.Venus
                                                                                                               Mehrotra and Ms.Nishtha Mittal,
                                                                                                               Advocates for R-3& 4
                                    152
                                    +           W.P.(C) 14835/2022
                                                M/S AIRMID REAL ESTATE LTD.                   ..... Petitioner
                                                                 Through: Mr. Tarun Gulati, Senior Advocate
                                                                          with   Mr.Kishore     Kunal       and
                                                                          Ms.Ankita Prakash & Mr. Anuj
                                                                          Kumar, Advocates.
                                                                 versus



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                                                 UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr.Sushil Kumar Pandey Advocate
                                                                                                               for UOI.
                                                                                                               Mr. Rajesh Kumar SPC with Ms.
                                                                                                               Mishika Pandita and Mr. Shivam,
                                                                                                               Advocates for UOI.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    153
                                    +           W.P.(C) 15169/2022
                                                GELENMARK PHARMACEUTICAL
                                                LIMITED AND ANR                            ..... Petitioners
                                                                 Through: Mr. Rohan Shah, Advocate.

                                                              Versus
                                                UNION OF INDIA AND ORS                    ..... Respondents
                                                              Through: Mr.Sushil Kumar Pandey with
                                                                       Ms.Neha Yadav, Advocates for UOI.
                                                                       Mr.Zoheb Hossain, Advocate with
                                                                       Mr. Vivek Gurnani, Ms.Abhipriya
                                                                       Rai and Mr.Vivek Gaurav, Advocates
                                                                       for NAA and DGAP.
                                    154
                                    +           W.P.(C) 15172/2022
                                                BARBEQUE NATION HOSPITALITY LTD    ..... Petitioner
                                                            Through: Mr. Srinivas Kotni, Mr.Akshay
                                                                     Kumar, Mr. Rishabh Dev Dixit,
                                                                     Advocates.
                                                            Versus

                                                UNION OF INDIA AND ORS                   ..... Respondents
                                                              Through: Mr.Sushil Kumar Pandey with
                                                                       Mr.Kuldeep Singh, Advocates for
                                                                       UOI.
                                                                       Mr.Rakesh Kumar, CGSC with
                                                                       Mr.Sunil, Advocate for UOI.
                                                                       Mr.Zoheb Hossain, Advocate with


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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
                                                                                                                Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    155
                                    +           W.P.(C) 15289/2022 & CM APPL.Nos.47442-47443/2022
                                                ANUTONE ACOUSTICS LIMITED                   ..... Petitioner
                                                              Through: Mr. V. Lakshmikumaran, Ms.
                                                                       Charanya Lakshmi Kumaran, Ms.
                                                                       Apeksha    Mehta,      Ms.      Umang
                                                                       Motiyani, Mr. Yogendra Aldak with
                                                                       Mr.Agrim Arora, Advocates.
                                                              Versus
                                                UNION OF INDIA & ORS.                    ..... Respondents
                                                              Through: Mr.Zoheb Hossain, Advocate with
                                                                       Mr. Vivek Gurnani, Ms.Abhipriya
                                                                       Rai and Mr.Vivek Gaurav, Advocates
                                                                       for NAA and DGAP.
                                                                       Mr.Sushil Kumar Pandey and
                                                                       Ms.Neha Yadav, Advs.
                                    156
                                    +           W.P.(C) 16178/2022 & CM APPL. 38836/2023

                                                ARIHANT SUPERSTRUCTURES LTD.           ..... Petitioner
                                                             Through: Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                      Shukla,     Mr.Vivek         Vaibhav,
                                                                      Mr.Amendru Kumar Singh and
                                                                      Mr.Sachin Khurana, Advs.
                                                              Versus

                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr.Jatin Singh, SPC for UOI.
                                                                                                               Mr. Manish Kumar, Sr. Central Govt.
                                                                                                               Counsel with Mr. Lalan Kumar,
                                                                                                               Advocate
                                                                                                               Ms. Anushree Narain and Ms. Simran
                                                                                                               Kumari, Advocates for GST
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.


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                                     157
                                    +           W.P.(C) 16266/2022 & C.M.Nos.50925-50926/2022
                                                PRASU INFRABUILD PVT LTD                 ..... Petitioner
                                                             Through: Mr.Tarun Jain with Mr.Divyansh
                                                                       Singh, Advocates.

                                                                                      Versus
                                                UNION OF INDIA & ORS.                                                               ..... Respondents
                                                              Through:                                         Mr.Sanjay Kumar. SPC for R-1.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                                                                               Mr.Sumit Gaur, Advocate for R-6, 7,
                                                                                                               9, 11, 12, 13, 14 & 15.

                                    158
                                    +           W.P.(C) 16890/2022 & CM APPLs. 53510-53512/2022

                                                BHAGWATI INFRA                                                                    ..... Petitioner
                                                             Through:                                          Mr.Bharat Rai Chandani, Advocate
                                                                                                               with Mr.Deepak Kumar Khokhar,
                                                                                                               Advocate.
                                                                                      Versus

                                                UNION OF INDIA & ORS.                                                           ..... Respondents
                                                              Through:                                         Mr. Chiranjeev Kumar, Mr.Mukesh
                                                                                                               Sachdeva, Advocates for R-1.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    159
                                    +           W.P.(C) 17073/2022 & CM APPL. 54098/2022
                                                ALLERGAN HEALTHCARE INDIA PVT. LTD.      ..... Petitioner
                                                            Through: Mr.Sparsh Bhargava, Ms. Ishita
                                                                     Farsaiya, Mr. Apoorv Shukla, Ms.
                                                                     Prabhleen    Kaur,    Ms.Vanshika
                                                                     Tanjeja, Advocates.


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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
                                                                                       Versus
                                                UNION OF INDIA & ORS.                                                              ..... Respondents
                                                              Through:                                         Mr.Jatin Singh and Mr.Yogesh
                                                                                                               Kumar Advocate for R-1.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    160
                                    +           W.P.(C) 6983/2022 & CM APPL.21405/2022
                                                WTC NOIDA DEVELOPEMENT COMPANY PRIVATE LIMITED
                                                                                            ..... Petitioner
                                                             Through: Mr.Preetesh Kapur, Sr.Advocate with
                                                                      Mr. Shaunak Kashyap,
                                                                      Mr. Balasubramanian R. Iyer and Mr.
                                                                      Kanav Agarwal and Ms. Muskan
                                                                      Yadav, Advocates.
                                                             Versus
                                                UNION OF INDIA & ORS.                                                         ..... Respondents
                                                              Through:                                         Mr. Ravi Prakash, CGSC with
                                                                                                               Ms.Astu Khandelwal, Adv and
                                                                                                               Ms.Archana Surve, G.P. for R-1 to 4.
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    161
                                    +           W.P.(C) 7781/2022 & CM APPL.23831/2022
                                                SAMSUNG INDIA ELECTRONICS PVT LTD                                                     ..... Petitioner
                                                                                      Through:                 Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                                                               Shukla,     Mr.Vivek     Vaibhav,
                                                                                                               Mr.Amendru Kumar Singh and
                                                                                                               Mr.Sachin Khurana, Advs.
                                                                                      Versus

                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                                                      Through:                 Mr. Rakesh Kumar, CGSC with
                                                                                                               Mr.Sunil, Advocate for UOI.


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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
                                                                                                                Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    162
                                    +           W.P.(C) 8705/2022 & CM APPLs.26239-26240/2022
                                                M/S TATA PLAY LIMITED                                                              ..... Petitioner
                                                              Through:                                         Mr. Rohan Shah with Mr. Bharat
                                                                                                               Raichandani, Mr. Deepak Kumar
                                                                                                               Khokhar, Advocates.
                                                                                      versus
                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr.Abhishek Saket, Advocate for
                                                                                                               UOI
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    163
                                    +           W.P.(C) 11180/2023 & CM APPLs. 43445-43446/2023
                                                M/S ATS TOWNSHIP PVT. LTD.                   ..... Petitioner
                                                             Through: Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                        Shukla,     Mr.Vivek        Vaibhav,
                                                                        Mr.Amendru Kumar Singh and
                                                                        Mr.Sachin Khurana, Advs.
                                                             Versus
                                                UNION OF INDIA AND ORS                     ..... Respondents
                                                              Through: Mr. Ravi Prakash, CGSC with
                                                                       Ms.Astu Khandelwal, Adv. for R-1
                                                                       (UOI).
                                                                       Mr. Naginder Benipal, SPC with Mr.
                                                                       Ankit Siwach and Ms. Harithi
                                                                       Kambri, Advocates for UOI.
                                                                       Ms. Anushree Narain, Standing
                                                                       Counsel with Ms. Simran Kumari,
                                                                       Advocate for R-2, (CBIC).
                                                                       Mr. S.V. Tyagi & Mr. Shivam Tyagi,
                                                                       Advs for R-2.
                                                                       Mr.Zoheb Hossain, Advocate with


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The Order is downloaded from the DHC Server on 02/05/2024 at 22:12:13
                                                                                                                Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                    164
                                    +           W.P.(C) 11910/2023
                                                PAREENA INFRASTRUCTURE PVT. LTD.            ..... Petitioner
                                                             Through: Mr.Vineet Bhatia, Advocate with
                                                                      Mr.Aamnaya Jagannath Mishra,
                                                                      Ms.Nidhi Aggarwal, Ms.Jyoti Verma
                                                                      and Mr.Bipin Punia, Advocates.

                                                                                      Versus

                                                UNION OF INDIA AND ORS                      ..... Respondents
                                                              Through: Mr. Ravi Prakash, CGSC with
                                                                       Ms.Astu Khandelwal, Mr.Taha Yasin,
                                                                       Mr.Ali Khan and Mr.Yasharth
                                                                       Shukla, Advocates for UOI.
                                                                       Mr. Virender Pratap Singh Charak,
                                                                       Ms.Shubhra Parashar, Mr. Yash Hari
                                                                       Dixit & Ms. Vidya Mishra, Advocates
                                                                       for UOI.
                                                                       Ms. Anushree Narain, Standing
                                                                       Counsel with Ms. Simran Kumari,
                                                                       Advocate for R-2, (CBIC).
                                                                       Mr. S.V. Tyagi & Mr. Shivam Tyagi,
                                                                       Advs for R-2.
                                                                       Mr.Zoheb Hossain, Advocate with
                                                                       Mr. Vivek Gurnani, Ms.Abhipriya
                                                                       Rai and Mr.Vivek Gaurav, Advocates
                                                                       for NAA and DGAP.
                                                                       Ms. Gigi C George and Mr. Dheeraj
                                                                       Singh, Advocates for UOI
                                    165
                                    +           W.P.(C) 246/2023 & CM APPL.Nos.939-940/2023

                                                M/S BHARTIYA URBAN PVT LTD. (FORMERLY, BHARTIYA
                                                CITY DEVELOPERS PVT LTD.)                 ..... Petitioner
                                                             Through: Mr.Abhishek A Rastogi, Ms. Pooja
                                                                      M. Rastogi, Ms. Meenal Songire,


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                                                                                                                Advocates.
                                                                                      Versus

                                                UNION OF INDIA AND ORS                      ..... Respondents
                                                              Through: Mr.Gigi C.George with Mr.Dheeraj
                                                                       Singh, Advocates for R-1/UOI.
                                                                       Mr.Zoheb Hossain, Advocate with
                                                                       Mr. Vivek Gurnani, Ms.Abhipriya
                                                                       Rai and Mr.Vivek Gaurav, Advocates
                                                                       for NAA and DGAP.
                                    166
                                    +           W.P.(C) 3866/2023 & CM APPL. 15035/2023
                                                ATS HOMES PVT. LTD.                                                                 ..... Petitioner
                                                             Through:                                          Mr.Prem Kundpal, Mr.Chetan Kumar
                                                                                                               Shukla,     Mr.Vivek        Vaibhav,
                                                                                                               Mr.Amendru Kumar Singh and
                                                                                                               Mr.Sachin Khurana, Advs.
                                                                                      Versus

                                                UNION OF INDIA AND ORS                     ..... Respondents
                                                              Through: Mr. Anshuman and Mr. Piyush
                                                                       Ahluwalia, Advocates for R1/UOI
                                                                       Ms. Anushree Narain, Standing
                                                                       Counsel for GST/R-2 with Ms.
                                                                       Simran Kumari, Advocate.
                                                                       Mr.Zoheb Hossain, Advocate with
                                                                       Mr. Vivek Gurnani, Ms.Abhipriya
                                                                       Rai and Mr.Vivek Gaurav, Advocates
                                                                       for NAA and DGAP.
                                    167
                                    +           W.P.(C) 14681/2023 & C.M.No.58468/2023
                                                M/S ADHIRAJ CONSTRUCTIONS PVT. LTD.      ..... Petitioner
                                                              Through: Mr.Bharat  Raichandani         with
                                                                       Mr.Deepak   Kumar        Khokhar,
                                                                       Advocates.
                                                              Versus
                                                UNION OF INDIA                                                                   ..... Respondent
                                                              Through:                                         Mr. Ravi Prakash, CGSC with Ms.


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                                                                                                                Astu Khandelwal, Advocate for
                                                                                                               UOI.
                                                                                                               Mr. Sushil Raaja, SPC for UOI
                                                                                                               Mr.Zoheb Hossain, Advocate with
                                                                                                               Mr. Vivek Gurnani, Ms.Abhipriya
                                                                                                               Rai and Mr.Vivek Gaurav, Advocates
                                                                                                               for NAA and DGAP.
                                                CORAM:
                                                HON'BLE MR. JUSTICE YASHWANT VARMA
                                                HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
                                                KAURAV
                                                             ORDER

% 01.05.2024

1. Having heard learned counsels for parties, we propose to firstly take up for consideration the following writ petitions which have been broadly placed under the following heads:-

                                                    S.No.                        Category/Type                                  Case No.
                                                        1.                               Retail                            W.P.(C) 12648/2018
                                                                                                                           W.P.(C) 2347/2019
                                                        2.                          Real Estate                            W.P.(C) 2445/2020
                                                                                                                           W.P.(C) 5979/2020
                                                        3.                Fast-Moving Consumer                             W.P.(C) 4345/2020
                                                                              Goods (FMCG)                                 W.P.(C) 4607/2020
                                                                                                                           W.P.(C) 2897/2021

2. Accordingly, let this batch be re-notified for 10.07.2024 in the category of "End of Board". We accord liberty to learned counsels appearing for respective sides to place on the record a brief note which would broadly indicate the issues which arise. The note may be routed through lead counsels who are to address submissions on the next date.

YASHWANT VARMA, J.

PURUSHAINDRA KUMAR KAURAV, J.

MAY 01, 2024/MJ This is a digitally signed order.

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