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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(9) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(9)He/She shall ensure that the packets of question papers received pertains to subjects as per the schedule of time table and shall sign on the sealed packets at appropriate column.