Supreme Court - Daily Orders
Bharat Petroleum Corpn. Ltd. (Bpcl) vs M Naveen Kumar (Dead) Thr. His Lr. Uma ... on 6 May, 2021
Author: Chief Justice
Bench: Chief Justice, Sanjiv Khanna, Krishna Murari
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NOS.1063-1067 OF 2020
IN
CIVIL APPEAL NO.765 OF 2020,
CIVIL APPEAL NO.761 OF 2020, CIVIL APPEAL NO.768 OF 2020, CIVIL
APPEAL NO.769 OF 2020 & CIVIL APPEAL NO.2870 OF 2007
BHARAT PETROLEUM CORPN. LTD. (BPCL) PETITIONER(S)
VERSUS
M NAVEEN KUMAR (DEAD) THR.
HIS LR. MS. UMA THANDAVAKRISHAN ETC. ETC. RESPONDENT(S)
O R D E R
Application(s) seeking hearing of the review petition is open Court is rejected.
These review petitions have been filed against order dated 28.01.2020 whereby the appeals were dismissed.
We have considered the review petitions on merits. In our opinion, no case for review of order dated 28.01.2020 is made out. Consequently, the review petitions are dismissed on merits.
..........................CJI [N.V. RAMANA] ..........................J. [SANJIV KHANNA] Signature Not Verified Digitally signed by RASHI GUPTA Date: 2021.05.13 13:21:30 IST Reason: ..........................J. [KRISHNA MURARI] NEW DELHI;
6th MAY, 2021
ITEM NO.1006 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1063-1067/2020 in C.A. No. 765/2020, C.A. No.761/2020, C.A. No.768/2020, C.A. No.769/2020, in C.A. No.2870/2007 BHARAT PETROLEUM CORPN. LTD. (BPCL) Petitioner(s) VERSUS M NAVEEN KUMAR (DEAD) THR.
HIS LR. MS. UMA THANDAVAKRISHAN ETC.ETC. Respondent(s) (FOR ADMISSION and IA No.37377/2020-ORAL HEARING ) Date : 06-05-2021 These petitions were circulated today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE Mr. JUSTICE SANJIV KHANNA HON'BLE Mr. JUSTICE KRISHNA MURARI By Circulation UPON perusing papers the Court made the following O R D E R Application(s) seeking hearing of the review petition is open Court is rejected.
The review petitions are dismissed in terms of the signed order.
Pending application(s), if any, stand disposed of.
(SWETA BALODI) (PRADEEP KUMAR) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)